High Courts29 Feb 2008Dismissed
Vishnu Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 650
Criminal Procedure Code, 1973 (CrPC) — Section 147, 397
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,144 of 1,479
High Courts29 Feb 2008Dismissed
B.N. Singh and Another Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2008) 2 JCR 16
High Courts29 Feb 2008Allowed
Kapileshwar Prasad Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 127
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13
High Courts29 Feb 2008
Electrosteel Castings Ltd. Vs Binay Prakash and Others
Jharkhand High Court · (2008) 2 JCR 104
Arbitration and Conciliation Act, 1996 — Section 16, 28, 7, 8COMPANIES ACT, 1956 — Section 397, 398, 402Constitution of India, 1950 — Article 10F, 136, 226, 227
High Courts28 Feb 2008
Paras Nath Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 651
High Courts28 Feb 2008Dismissed
Satendra Prasad Yadav Vs Heavy Engineering Corporation Ltd. and Others
Jharkhand High Court · (2008) 2 JCR 538
High Courts27 Feb 2008Allowed
Veena Anjana Lakra Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 124
High Courts27 Feb 2008Dismissed
Kumar and Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 23
Constitution of India, 1950 — Article 226
High Courts27 Feb 2008Allowed
Binay Kumar Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 525
Industrial Disputes Act, 1947 — Section 10
High Courts27 Feb 2008Allowed
Jyotilal Mahato and Others Vs Udhir Mahato and Others
Jharkhand High Court · (2008) 3 JCR 15
High Courts27 Feb 2008Dismissed
Kanahaiya Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2008) CriLJ 3343
Penal Code, 1860 (IPC) — Section 201, 302
High Courts26 Feb 2008Dismissed
Balgovind Pradhan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 1491 : (2008) 2 JCR 676
High Courts26 Feb 2008Allowed
Rajesh Sharma Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 36
Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts26 Feb 2008Allowed
Anita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 549
High Courts26 Feb 2008Allowed
Bijay Kumar Ram Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 57
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 406, 409, 420, 465
High Courts26 Feb 2008Dismissed
United India Insurance Co. Ltd. Vs Arpana Devi and Others
Jharkhand High Court · (2008) 56 BLJR 2146 : (2008) 2 JCR 21
High Courts26 Feb 2008
Bali Prasad Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 673
High Courts26 Feb 2008Dismissed
Surendra Pal Singh Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 677
High Courts25 Feb 2008
Manoj Kumar Singh and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2150 : (2008) 2 JCR 669
High Courts25 Feb 2008
Shipendra Prasad Singh @ Shipend Singh Vs Smt. Bina Devi and Others
Jharkhand High Court · (2008) 2 JCR 679