High Courts06 Mar 2008Dismissed
Bagaria Enterprises Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 475
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,143 of 1,479
High Courts06 Mar 2008
Dugi Mundain Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 668
High Courts06 Mar 2008Dismissed
Jharkhand Forestry Graduates Association, BAU Vs The Birsa Agriculture University and Others
Jharkhand High Court · (2008) 2 JCR 476
High Courts04 Mar 2008Dismissed
Laxmi Paper Products Vs Bihar State Financial Corporation and Others
Jharkhand High Court · (2008) 3 JCR 191
High Courts04 Mar 2008Dismissed
S.K. Mitra Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 117 FLR 632 : (2008) 2 JCR 709
High Courts04 Mar 2008Dismissed
Amar Nath Bhattacharjee Vs Voltas Ltd.
Jharkhand High Court · (2008) 2 JCR 643
High Courts04 Mar 2008
Ajay Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 58
Penal Code, 1860 (IPC) — Section 409
High Courts04 Mar 2008Dismissed
Ratnesh Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 100
Penal Code, 1860 (IPC) — Section 323, 352, 385, 427, 506Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 2002 — Section 3
High Courts03 Mar 2008
Sanaul Haque Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 46
Partnership Act, 1932 — Section 25Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13
High Courts03 Mar 2008Dismissed
Vijay Pathak Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2008) 2 JCR 51
High Courts03 Mar 2008Dismissed
Anil Chandra Biswas Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 73
High Courts03 Mar 2008Allowed
Nand Kishore Jaiswal Vs State of Jharkhand
Jharkhand High Court · (2008) 2 DMC 107 : (2008) 2 JCR 54
Criminal Procedure Code, 1973 (CrPC) — Section 125, 438Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9
High Courts03 Mar 2008Dismissed
Md. Masood Hassan Vs The Registrar General, Jharkhand High Court
Jharkhand High Court · (2008) 2 JCR 55
High Courts29 Feb 2008Allowed
Maya Devi, Smt. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 747
Electricity Act, 2003 — Section 43State Financial Corporations Act, 1951 — Section 29
High Courts29 Feb 2008Dismissed
Deodahri Dhobi and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 115
High Courts29 Feb 2008Dismissed
Bindhyachal Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 581
Constitution of India, 1950 — Article 166
High Courts29 Feb 2008Dismissed
Satsang a Society Registered under the Societies Registration Act and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 118 FLR 78 : (2008) 2 JCR 408 : (2008) 3 LLJ 639
Employees Compensation Act, 1923 — Section 2Industrial Disputes Act, 1947 — Section 2
High Courts29 Feb 2008Dismissed
Shayam Bihari Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 18
Bihar Co-operative Societies Rules, 1959 — Rule 33(1)
High Courts29 Feb 2008Allowed
State Election Commission Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 100
Constitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 20B
High Courts29 Feb 2008Dismissed
Pradeep Kumar Singh Vs Bharat Coking Coal Limited and Others Anil Prasad and Another Vs State of Jharkhand and Others Umesh Sharma Vs Central Coalfields Limited and Others
Jharkhand High Court · (2008) 2 JCR 25 : (2009) 1 LLJ 155
Criminal Procedure Code, 1973 (CrPC) — Section 389Mines Act, 1952 — Section 72A, 72CPenal Code, 1860 (IPC) — Section 147, 148, 149, 307