High Courts14 Mar 2008Allowed
Khedan Hazam and Another Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 344
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,141 of 1,479
High Courts14 Mar 2008
B.I.F.R. Vs UMI Special Steel Ltd.
Jharkhand High Court · (2008) 03 JH CK 0027
Transfer of Property Act, 1882 — Section 55
High Courts14 Mar 2008Allowed
Himanshu Sekhar Vs Kumar Mahesh Chandra and Another
Jharkhand High Court · (2008) 3 JCR 336
Constitution of India, 1950 — Article 227
High Courts14 Mar 2008Allowed
Kinkar Mandal and Others Vs Eastern Coal Fields Ltd.
Jharkhand High Court · (2008) 2 JCR 491
Constitution of India, 1950 — Article 227
High Courts13 Mar 2008
Hari Narayan Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 631
High Courts13 Mar 2008Allowed
Employer in Relation to the Management of Lohapatti Colliery of Bharat Coking Coal Limited Vs The Presiding Officer, Central Government Industrial Tribunal No. 1 and Another
Jharkhand High Court · (2008) 2 JCR 626
Evidence Act, 1872 — Section 106
High Courts13 Mar 2008Allowed
Shambhu Nath Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 441a
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(2), 11(2)(a)
High Courts13 Mar 2008
Sujit Kumar Baskey Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 342
High Courts13 Mar 2008Dismissed
Rajesh Kumar Vs Central Coal fields Ltd. and Others
Jharkhand High Court · (2008) 2 JCR 632
Constitution of India, 1950 — Article 14
High Courts12 Mar 2008
Gajendra Prasad Singh and Others Vs S. Biswas, Chairman-cum-Managing Director, Heavy Engineering Corporation and Others
Jharkhand High Court · (2008) 2 JCR 634
High Courts12 Mar 2008Dismissed
Dineshwar Prasad Sah @ Shah Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 467
High Courts12 Mar 2008
Baldeo Sao Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 347
Penal Code, 1860 (IPC) — Section 323, 325
High Courts12 Mar 2008
Rameshwar Mahto and Others Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 349
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts12 Mar 2008
Dr. Sushama Sara Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 338
Constitution of India, 1950 — Article 15, 16
High Courts11 Mar 2008Dismissed
Bokaro Karmchari Panchayat Vs Hindustan Steel Works Construction Ltd. and Others
Jharkhand High Court · (2008) 3 JCR 120
High Courts11 Mar 2008
Ram Chandra Pathak Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 642
High Courts11 Mar 2008Allowed
Tata Steel Ltd. Vs Awtar Singh and Another
Jharkhand High Court · (2008) 2 JCR 637
Industrial Disputes Act, 1947 — Section 33C
High Courts11 Mar 2008Dismissed
Binod Kumar Lall Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 4 BC 203 : (2008) CriLJ 3353 : (2008) 2 JCR 465 : (2009) 5 RCR(Criminal) 68
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts11 Mar 2008Dismissed
Shailendra Kumar Verma Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 3 JCR 21
High Courts11 Mar 2008Dismissed
Jharkhand State Commercial Taxes Employees Association and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 102