High Courts22 Feb 2008
Lallan Das Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 39
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,145 of 1,479
High Courts22 Feb 2008
Rajendra Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 74
High Courts22 Feb 2008
Darkhas Anjum Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 75
High Courts22 Feb 2008
Md. Muslim Khan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 35
High Courts22 Feb 2008
Mukesh R. Gupta and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 JCR 99
Criminal Procedure Code, 1973 (CrPC) — Section 305
High Courts22 Feb 2008
Rasid No. 2 Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 2 JCR 34
High Courts21 Feb 2008
Ram Lochan Jha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 384
High Courts21 Feb 2008
Surya Singh and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 383a
High Courts21 Feb 2008Dismissed
Rajesh Kumar Verma Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 DMC 273 : (2008) 2 JCR 44
High Courts21 Feb 2008
Bishnu Prasad Roy Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 678
High Courts21 Feb 2008
Nirawati Kunwar Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 689
High Courts21 Feb 2008
Kalikant Pathak and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 371
High Courts21 Feb 2008
Sadhu Sharan Pandey and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 370
High Courts21 Feb 2008Dismissed
Jagdish Nath and Company Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 686
High Courts21 Feb 2008
Zeyaul Hoda Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 695
High Courts21 Feb 2008Dismissed
Parmanand Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 699
High Courts21 Feb 2008
Prayag Narayan Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 685
High Courts21 Feb 2008
Krishna Bihari Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 684
High Courts21 Feb 2008
Ram Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 690
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 409
High Courts20 Feb 2008Allowed
Tata-Yodogawa Ltd. and Tayo Workers Union and Another Vs State of Bihar and Others
Jharkhand High Court · (2008) 117 FLR 781 : (2008) 2 JCR 595
Employees State Insurance Act, 1948 — Section 87