High Courts07 Feb 2008
Dew Concrete Ties Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 2 JCR 372a
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,149 of 1,479
High Courts07 Feb 2008
Dr. Nand Kishore Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 372
High Courts07 Feb 2008Dismissed
Binod Kumar Sinha Vs B.C.C.L. and Others
Jharkhand High Court · (2008) 3 JCR 99
High Courts07 Feb 2008
Shifa Ul Ain Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 173
High Courts06 Feb 2008Dismissed
T. Dev Roy Karji Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 116 FLR 1122 : (2008) 3 JCR 77
High Courts06 Feb 2008
Sanjay Kumar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 655
High Courts06 Feb 2008Allowed
Syed Maniruddin and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 697
Essential Commodities Act, 1955 — Section 3
High Courts06 Feb 2008Dismissed
Sanjay Prasad Yadav Vs Chairman, Railway Board and Others
Jharkhand High Court · (2008) 2 JCR 377
High Courts06 Feb 2008Dismissed
Uttam Chandra Mehara and Others Vs The State of Jharkhand and Others Pradeep Kumar, Amit Kumar Pandey, Sanjay Kumar Tkakur and Ashok Pandit Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 56 BLJR 2171 : (2008) 2 JCR 705
Constitution of India, 1950 — Article 16(4B)
High Courts06 Feb 2008
Shri Suresh Paswan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 674
High Courts06 Feb 2008Allowed
Satya Narayan Singh Vs Ranchi University and Others
Jharkhand High Court · (2008) 116 FLR 996 : (2008) 3 JCR 312
High Courts06 Feb 2008Allowed
Sudhanshu Bhushan Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 670
Bihar Finance Rules, 1981 — Rule 74
High Courts06 Feb 2008Dismissed
Kirloskar Oil Engines Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 688
High Courts05 Feb 2008Allowed
Surendra Nath Sharma Vs Rajendra Kumar Sharma and Others
Jharkhand High Court · (2008) 56 BLJR 1355
Constitution of India, 1950 — Article 227Hindu Succession (Amendment) Act, 2005 — Section 6
High Courts05 Feb 2008Dismissed
B.N. Khirwal Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 383
Constitution of India, 1950 — Article 226
High Courts05 Feb 2008
Shiv Prasad Sahu Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 JCR 64
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 34, 414, 420, 467, 468
High Courts05 Feb 2008Allowed
Dr. Pramod Kumar Jha Vs Chancellor, Vinoba Bhave University and Others
Jharkhand High Court · (2008) 2 JCR 155a
High Courts05 Feb 2008Allowed
Smt. Jamuna Devi Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 2 JCR 417
High Courts05 Feb 2008Allowed
Pushpa Kumari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 170
High Courts05 Feb 2008Dismissed
Amriul Ansari Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 1 JCR 631