High Courts02 Apr 2008
Parmanand Kumar Sahu Vs State of Bihar and Others
Jharkhand High Court · (2008) 117 FLR 786 : (2008) 3 JCR 93
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,137 of 1,479
High Courts02 Apr 2008Dismissed
Rana Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 81
Criminal Procedure Code, 1973 (CrPC) — Section 340, 341Penal Code, 1860 (IPC) — Section 302
High Courts02 Apr 2008Dismissed
Kamal Kant Prasad Sinha, Md. Mikail Firdos and Another and Dr. Deobrat Gupta Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 2 JCR 603
Constitution of India, 1950 — Article 15, 162, 17, 226, 241
High Courts02 Apr 2008
Pachchu @ Pachua @ Jai Narayan Mahto @ Narayan @ Pachu Kumar Mahto Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 523
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts02 Apr 2008Dismissed
Bokaro Roller Flour Mill etc. Vs Bihar State Financial Corporation and Others etc.
Jharkhand High Court · (2008) 2 JCR 507
State Financial Corporations Act, 1951 — Section 29, 30
High Courts02 Apr 2008Dismissed
Mahendra Kumar Tiwari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 87
Criminal Procedure Code, 1973 (CrPC) — Section 24, 25, 25A
High Courts02 Apr 2008Dismissed
Union of India (UOI) Vs Union of India (UOI) and Another
Jharkhand High Court · (2008) 2 JCR 502
High Courts02 Apr 2008Dismissed
Birla Institute of Technology Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 530
Payment of Gratuity Act, 1972 — Section 2, 4, 7University Grants Commission Act, 1956 — Section 3
High Courts02 Apr 2008Dismissed
Bihar State Road Transport Corporation Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 3 JCR 10
Road Transport Corporations Act, 1950 — Section 12
High Courts02 Apr 2008Dismissed
Durga Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 505
High Courts02 Apr 2008Dismissed
IISCO Khadan Mazdoor Sangh Vs Union of India (UOI) and Another
Jharkhand High Court · (2008) 2 JCR 622
High Courts02 Apr 2008Dismissed
Anil Kumar Choudhary and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 624
Bihar Reorganisation Act, 2000 — Section 85Constitution of India, 1950 — Article 16
High Courts02 Apr 2008Dismissed
Faiz Murtaza Ali Vs Syed Askari Hadi Ali Augustine Imam and Another
Jharkhand High Court · (2008) 2 JCR 512
High Courts02 Apr 2008Dismissed
Tata Engineering and Locomotive Company Ltd. Vs State of Bihar and Another
Jharkhand High Court · (2008) 2 JCR 610
Constitution of India, 1950 — Article 226, 265, 271Motor Vehicles Act, 1988 — Section 12, 211, 212, 39, 40
High Courts01 Apr 2008Dismissed
Niranjan Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 3 LLJ 68 : (2008) 117 FLR 783 : (2008) 3 JCR 95
Industrial Disputes Act, 1947 — Section 11A
High Courts01 Apr 2008
Awadhesh Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 579
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 409, 419, 420, 467
High Courts01 Apr 2008Dismissed
Buttan Mahto Vs The Management of Bokaro Steel Plant
Jharkhand High Court · (2008) 4 JCR 388
High Courts01 Apr 2008
Narayan Chandra Mandal Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 119 FLR 794 : (2008) 3 JCR 20
High Courts01 Apr 2008Dismissed
Sandhya Devi Vs The Management of Bokaro Steel Plant of Steel Authority of India Ltd.
Jharkhand High Court · (2008) 117 FLR 1170 : (2008) 2 JCR 518
High Courts01 Apr 2008
Murari Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 519