High Courts09 Apr 2008
Dr. Amarendr Nath Sinha Vs Indian School of Mines and Others
Jharkhand High Court · (2008) 3 JCR 577
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,136 of 1,479
High Courts08 Apr 2008
TISCO Khadan Mazdoor Sangh Vs Union of India (UOI) and Another
Jharkhand High Court · (2008) 117 FLR 1165
High Courts07 Apr 2008Dismissed
Birla Institute of Technology Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 117 FLR 878
Payment of Gratuity Act, 1972 — Section 2, 4, 7University Grants Commission Act, 1956 — Section 3
High Courts07 Apr 2008Allowed
Smt. Kalpana Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 389
Constitution of India, 1950 — Article 300A
High Courts04 Apr 2008Dismissed
Govind Choubey Vs Unions of India (UOI) and Others
Jharkhand High Court · (2008) 3 JCR 215
Army Act, 1950 — Section 120, 125, 162, 164, 3Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 475
High Courts04 Apr 2008Dismissed
Rajesh Kumar Srivastava Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 540
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 406, 408, 420
High Courts04 Apr 2008
Arun Sinha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 91
High Courts04 Apr 2008
Jharkhand State Electricity Department Employees Union and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 160
High Courts04 Apr 2008Allowed
Prem Chandra Gope and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2008) CriLJ 3358 : (2008) 3 JCR 162
Criminal Procedure Code, 1973 (CrPC) — Section 228Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 313, 315, 498A
High Courts04 Apr 2008Dismissed
Radhika Raman Prasad Singh and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 3 JCR 113
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 376, 386
High Courts04 Apr 2008Allowed
Sohan Mahto and Others Vs Mundrika Devi
Jharkhand High Court · (2008) 2 JCR 513
Constitution of India, 1950 — Article 227
High Courts04 Apr 2008
Dr. S.K. Mishra Vs Tata Iron and Steel Co. Ltd.
Jharkhand High Court · (2008) 3 JCR 708
Bihar Shops and Establishments Act, 1953 — Section 26(2)
High Courts04 Apr 2008Dismissed
Daya Nand Prasad Kashyap @ Dayanand Kashyap and Another Vs State of Bihar
Jharkhand High Court · (2008) CriLJ 3354 : (2008) 2 JCR 617
Penal Code, 1860 (IPC) — Section 120B, 3, 409, 419, 420Prevention of Corruption Act, 1988 — Section 13
High Courts03 Apr 2008
Kohinoor Steel (P) Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 94
High Courts03 Apr 2008Dismissed
Shiekh Samsuddin and Others Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 3 JCR 11
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 28
High Courts03 Apr 2008Dismissed
Ram Vijay Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2009) CriLJ 63 : (2008) 2 JCR 557
Criminal Procedure Code, 1973 (CrPC) — Section 164, 195, 207, 281, 340Evidence Act, 1872 — Section 91
High Courts03 Apr 2008Allowed
Smt. Meena Thakur and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 560
High Courts03 Apr 2008Allowed
Surya Mohan Prasad Vs Vinoba Bhave University and Others
Jharkhand High Court · (2008) 3 JCR 9
Jharkhand State Universities Act, 2000 — Section 67
High Courts03 Apr 2008Allowed
Nawnit Kumar Vs Palamau Kshetriya Gramin Bank and Others
Jharkhand High Court · (2008) 3 JCR 156 : (2009) 1 LLJ 125
Rural Bank Officers and Employees Staff Service Regulations, 1980 — Section 4(1)(7)
High Courts02 Apr 2008
Union of India (UOI) Vs Dinesh Prasad Dhaturvedi and Another
Jharkhand High Court · (2008) 117 FLR 874