High Courts15 Apr 2008
Court on its own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 718
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,135 of 1,479
High Courts15 Apr 2008Dismissed
Syed Md. Akhtar Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 JCR 734
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 482
High Courts11 Apr 2008Dismissed
Asha Devi Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 2 JCR 726
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts11 Apr 2008Allowed
Ram Khelawan Paswan Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 736
Penal Code, 1860 (IPC) — Section 34, 386, 447
High Courts11 Apr 2008Dismissed
Rajendra Pandit Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 751
High Courts11 Apr 2008
Sakila Khatoon Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 JCR 722
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 202, 203, 209Penal Code, 1860 (IPC) — Section 376
High Courts11 Apr 2008Allowed
Kailash Nishad Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 35
High Courts10 Apr 2008Allowed
Sunil Kumar Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 313
Bihar Reorganisation Act, 2000 — Section 72, 73
High Courts10 Apr 2008Allowed
Sajid Zeya Khan and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 2 JCR 555
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 320Penal Code, 1860 (IPC) — Section 379, 406, 420
High Courts10 Apr 2008
Chandreshwar Prasad Karn Vs Vinoba Bhave University and Others
Jharkhand High Court · (2008) 4 JCR 393
High Courts10 Apr 2008Allowed
Jagu Mal @ Jagdish Ray Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 2 JCR 553
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts10 Apr 2008Dismissed
Nazrul Ansari, Mohan Mahto and Sahadeo Nayak Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2008) 2 JCR 562
Constitution of India, 1950 — Article 14
High Courts10 Apr 2008
Sadhu Charan Sahay Vs Hindustan Steel Works, Construction Ltd. and Another
Jharkhand High Court · (2008) 3 JCR 158
High Courts10 Apr 2008
Hari Bansh Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 124
High Courts10 Apr 2008
Shri Ram Bachan Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 126
High Courts10 Apr 2008Dismissed
Laxmi Narayan Singh Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2008) 2 JCR 514
High Courts10 Apr 2008
Dr. Chandra Bhushan Choudhary Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 3 JCR 40
High Courts10 Apr 2008Allowed
Md. Rasul Ansari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 685
Bihar Land Reforms Act, 1950 — Section 5, 6, 7
High Courts10 Apr 2008Dismissed
Mahesh Nand Sharma Vs Hindustan Copper Ltd. and Others
Jharkhand High Court · (2008) 3 JCR 142
High Courts09 Apr 2008
Dr. Kumar Yugal Kishore Singh through Substituted heirs Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 127