High Courts25 Apr 2008
Binita Anand Vs Sidhu Kanhu Murmu University and Others
Jharkhand High Court · (2008) 3 JCR 340
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,133 of 1,479
High Courts24 Apr 2008Dismissed
Bala Krishna and Company Vs Presiding Officer, Labour Court and Others
Jharkhand High Court · (2008) 118 FLR 304 : (2008) 2 JCR 712
Payment of Wages Act, 1936 — Section 15
High Courts23 Apr 2008Dismissed
Alok Goyal Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 3 JCR 196
Administrative Tribunals Act, 1985 — Section 20
High Courts23 Apr 2008
Krishna Chandra Sircar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 343
High Courts23 Apr 2008
Dr. Ram Krishna Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 36
High Courts22 Apr 2008Allowed
Smt. Kalpana Bharati Vs Shiv Narayan Singh
Jharkhand High Court · (2008) 2 JCR 745
High Courts22 Apr 2008Dismissed
State of Bihar (Now Jharkhand) Vs Rama Kant Singh
Jharkhand High Court · (2008) CriLJ 3344 : (2008) 3 JCR 64
Arms Act, 1959 — Section 28Penal Code, 1860 (IPC) — Section 307
High Courts22 Apr 2008Allowed
Dhankisto Mandal Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 3 JCR 135
Hindu Succession Act, 1956 — Section 15, 16, 29
High Courts22 Apr 2008
Maghi Oraon and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 146
High Courts22 Apr 2008Allowed
Nirmal Tiwari and Another Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2008) 3 JCR 143
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts21 Apr 2008Dismissed
Krishna Nath Oraon and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 719
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts21 Apr 2008
Bal Sakha Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 721
High Courts21 Apr 2008Dismissed
Puran Manjhi and Sarju Mahto Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 739
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 449
High Courts21 Apr 2008Dismissed
Ram Charitra Choudhary Vs Madhu Koda and Others
Jharkhand High Court · (2008) 2 JCR 741
Constitution of India, 1950 — Article 166
High Courts21 Apr 2008Dismissed
Dudhnath Ram Vs Management of Tata Iron and Steel Company Ltd.
Jharkhand High Court · (2008) 118 FLR 107 : (2008) 2 JCR 743 : (2008) 3 LLJ 772
Industrial Disputes Act, 1947 — Section 11A
High Courts21 Apr 2008Allowed
Smt. Laxmi Sharma @ Smt. Laxmi Kumari Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 748
High Courts21 Apr 2008Allowed
Urmila Bala Dey Modak Vs Banwari Lall Agarwala and Others
Jharkhand High Court · (2008) 4 JCR 86
High Courts21 Apr 2008
Dr. Mushtaque Ahmad Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 38
Constitution of India, 1950 — Article 14, 19
High Courts19 Apr 2008
Ritesh Singh @ Ritesh Kumar Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 71
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts19 Apr 2008Allowed
Krishna Murari Sahay (K.M. Sahay) Vs Steel Authority of India Ltd. (SAIL) and Others
Jharkhand High Court · (2008) 3 JCR 205