High Courts02 May 2008
South Eastern Railway Station Porters Union, B.S.C. Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 3 JCR 189
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,132 of 1,479
High Courts02 May 2008Dismissed
Vishal Briquetting Industries Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2008) 3 JCR 565
High Courts02 May 2008Dismissed
Baba Glass Industries Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2008) 3 JCR 564
High Courts02 May 2008
Radhakant Goswami Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 568
High Courts02 May 2008
N.B. Hi-Tech Industries Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2009 Jhar 31 : (2008) 3 JCR 316
Electricity Act, 2003 — Section 126, 135
High Courts02 May 2008Allowed
Lalita Devi Vs BCCL Dhanbad and Others
Jharkhand High Court · (2008) 118 FLR 563 : (2008) 4 JCR 159 : (2008) 3 LLJ 621
High Courts01 May 2008
Om Prakash Chhawnika Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 195
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 323, 341, 386, 392
High Courts01 May 2008
Khagendra Nath Maity @ Khagan Maity and Another Vs State of Jharkhand
Jharkhand High Court · (2008) 3 JCR 194
Minimum Wages Act, 1948 — Section 12Penal Code, 1860 (IPC) — Section 304
High Courts01 May 2008Allowed
Thakur Chandrabhushan Singh and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 572
High Courts30 Apr 2008
Bhola Jha Vs State of Bihar and Others
Jharkhand High Court · (2008) 3 JCR 608
High Courts30 Apr 2008Allowed
Toppers Construction (P) Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 573
High Courts30 Apr 2008Allowed
Junul Surin @ Junul Munda and Another Vs Silas Munda and Others
Jharkhand High Court · AIR 2008 Jhar 82 : (2008) 3 JCR 171
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 74
High Courts30 Apr 2008
Baldeo Prasad Jaiswal and Others Vs Bharat Refractories Ltd. and Others
Jharkhand High Court · (2008) 3 JCR 346
High Courts30 Apr 2008
Smt. Sila Raha Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2008) 3 JCR 575
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts30 Apr 2008Allowed
Ranchi Medical Research and Development Foundation Ltd. and Another Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 3 JCR 242
Customs Act, 1962 — Section 111Customs Tariff Act, 1975 — Section 3
High Courts29 Apr 2008
Ram Sagar Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 348
High Courts29 Apr 2008Dismissed
Mahendra Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 449
Chotanagpur Tenancy Act, 1908 — Section 46(4A)
High Courts29 Apr 2008
Sabita Banerjee Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 351
High Courts28 Apr 2008
Rajneesh Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 335
High Courts28 Apr 2008Dismissed
Manju Rani Patra Vs Ranchi University and Others
Jharkhand High Court · (2008) 3 JCR 337