High Courts01 Apr 2008Dismissed
National Insurance Co. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2008 Jhar 84 : (2008) 2 JCR 521
Consumer Protection Act, 1986 — Section 12, 13, 14, 16, 18
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,138 of 1,479
High Courts01 Apr 2008Allowed
Durga Prasad Agarwal Vs State of Jharkhand
Jharkhand High Court · (2008) 2 JCR 522
Criminal Procedure Code, 1973 (CrPC) — Section 227
High Courts01 Apr 2008
Basudeo Rai and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 98
High Courts01 Apr 2008Allowed
Smt. Kiran Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 128
High Courts01 Apr 2008
Hari Lal Vs Jagdish Giri and Others
Jharkhand High Court · (2008) 118 FLR 109 : (2008) 3 JCR 130 : (2008) 3 LLJ 811
High Courts01 Apr 2008Dismissed
Madan Pandey etc. and Mukund Pandey Vs BCCL and Others
Jharkhand High Court · (2008) 2 JCR 516
High Courts31 Mar 2008Dismissed
Shankuntala Mehta Vs Union of India (UOI) and Others
Jharkhand High Court · (2008) 3 JCR 79
High Courts31 Mar 2008Dismissed
Leda Chamar and Others Vs Shivjee Tiwari and Others
Jharkhand High Court · (2008) 2 JCR 587
High Courts31 Mar 2008Allowed
Smt. Kanak Kumari Devi and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 597 : (2009) 106 RD 417
High Courts31 Mar 2008Allowed
Sisi Baha Topno Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 4 BC 289 : (2008) CriLJ 3346 : (2008) 2 JCR 483 : (2009) 5 RCR(Criminal) 242
Criminal Procedure Code, 1973 (CrPC) — Section 320, 357Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts31 Mar 2008
Jharkhand Public Service Commission Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 3 JCR 613
High Courts31 Mar 2008Allowed
Harinandan Rajak Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 4 JCR 385
High Courts28 Mar 2008Allowed
Bhairav Kumar Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 3 JCR 204
High Courts28 Mar 2008Allowed
Shri A.I. Rebelo and Another and Mohan Himmatsinhka and Others Vs State of Bihar (Now Jharkhand) and Another
Jharkhand High Court · (2008) 2 JCR 423
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 427
High Courts28 Mar 2008Dismissed
Most. Dilwa Kuer and Others Vs Mahipat Singh and Others
Jharkhand High Court · (2008) 2 JCR 529
Constitution of India, 1950 — Article 227
High Courts28 Mar 2008Allowed
Shri Kedar Nath Mukhopadhyay and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2008) 117 FLR 1167 : (2008) 2 JCR 478 : (2008) 3 LLJ 420
Criminal Procedure Code, 1973 (CrPC) — Section 482Industrial Disputes Act, 1947 — Section 18, 29, 32Industrial Employment (Standing Orders) Act, 1946 — Section 2
High Courts28 Mar 2008Dismissed
Dayal Steels Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2008 Jhar 105 : (2008) 2 JCR 566
Criminal Procedure Code, 1973 (CrPC) — Section 173Damodar Valley Corporation Act, 1948 — Section 18, 20, 3, 58Electricity Act, 2003 — Section 126, 127, 135, 136, 137
High Courts28 Mar 2008Allowed
State of Jharkhand and Others Vs Bimal Kumar Sinha
Jharkhand High Court · (2008) 2 JCR 577
High Courts28 Mar 2008
Saryoo Prasad Roy Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 585
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts28 Mar 2008
Sanjeev Kumar Kushwaha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2008) 2 JCR 600