High Courts12 Feb 2009Dismissed
Tiwary Mahto Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2009) 57 BLJR 2171
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,083 of 1,479
High Courts12 Feb 2009Allowed
Manorma Verma Vs The State of Jharkhand and Others Bana Munda and Others Vs The State of Bihar and Others Bana Munda and Others Vs V. Shyam Deo Singh and Others
Jharkhand High Court · (2009) 02 JH CK 0039
Contempt of Courts Act, 1971 — Section 12Penal Code, 1860 (IPC) — Section 406, 420
High Courts12 Feb 2009
Md. Tanweer Alam Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 292
High Courts12 Feb 2009Dismissed
Mangra Pahan @ Bhola Pahan and Another Vs State of Bihar and Others
Jharkhand High Court · (2009) 2 JCR 412
Chotanagpur Tenancy Act, 1908 — Section 46, 71A
High Courts11 Feb 2009Dismissed
Suresh Choudhary, Govind Mahto, Guddu and Nandu Mahto Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2009) 02 JH CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 363
High Courts11 Feb 2009Dismissed
Sardul Auto Works Vs The Presiding Officer and Another
Jharkhand High Court · (2009) 2 JCR 380
Constitution of India, 1950 — Article 226
High Courts11 Feb 2009Allowed
Secretary Agricultural Produce Market Committee and Bihar (now Jharkhand) State Agricultural Market Board Vs Mohata Concerns Limited and Others Bihar (now Jharkhand) State Agricultural Market Board Vs Mohata Concerns Limited and Others
Jharkhand High Court · AIR 2009 Jhar 70 : (2009) 2 JCR 370
Land Acquisition Act, 1894 — Section 18, 4
High Courts11 Feb 2009Allowed
Binay Prakash Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2010 Jhar 1 : (2009) 57 BLJR 2129
High Courts11 Feb 2009Dismissed
Sati Engineering and Auto Company Vs State Bank of India, RIT Branch and Others
Jharkhand High Court · AIR 2009 Jhar 102 : (2009) 2 JCR 374 : (2010) 6 RCR(Civil) 343
Constitution of India, 1950 — Article 14, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 14, 17
High Courts11 Feb 2009Dismissed
Nistar Minz Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 376
High Courts10 Feb 2009
Harishankar Mishra Vs Bokaro Steel Authority of India Ltd. and Others
Jharkhand High Court · (2009) 02 JH CK 0095
High Courts10 Feb 2009Dismissed
Jagdeo Mahto Vs The Commissioner, North Chotanagpur Division and Others
Jharkhand High Court · AIR 2009 Jhar 152
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Feb 2009Allowed
Smt. Geeta Devi and Others Vs Smt. Parmeshwari Devi Saraf and Others
Jharkhand High Court · (2010) 5 RCR(Civil) 501
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts10 Feb 2009Allowed
Dr. Subhash Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0080
Constitution of India, 1950 — Article 309
High Courts10 Feb 2009Allowed
Buchi Kamin Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2009) 02 JH CK 0060
Constitution of India, 1950 — Article 12
High Courts10 Feb 2009Allowed
Shashi Kumar Singh Vs Jharkhand State Electricity Board and Ors
Jharkhand High Court · (2009) 57 BLJR 1407 : (2009) 2 JCR 3777
Electricity (Supply) Act, 1948 — Section 49, 79Electricity Act, 1910 — Section 2, 22
High Courts10 Feb 2009Allowed
Jitendra Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0027
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3
High Courts10 Feb 2009Allowed
Amit Kumar Dhar Vs Housing and Urban Development Corporation Ltd. and Another
Jharkhand High Court · (2009) 2 JCR 419
Constitution of India, 1950 — Article 14, 19, 21
High Courts09 Feb 2009
Sujauddin Ahmad and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 413
High Courts09 Feb 2009Dismissed
Santosh Kumar Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0028