High Courts03 Feb 2009Dismissed
Gopal Pandit and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 319
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,085 of 1,479
High Courts03 Feb 2009Dismissed
Pravin Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2009 Jhar 103
High Courts03 Feb 2009
Pallab Ghosh and Jitendra Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0085
High Courts03 Feb 2009Dismissed
Rajesh Prasad Vs The Bihar State Food and Civil Supplies Corporation and Others
Jharkhand High Court · (2009) 121 FLR 69 : (2009) 2 JCR 409 : (2009) 3 LLJ 675
High Courts03 Feb 2009Dismissed
The State of Jharkhand and Others Vs Ejaj Ahmad Khan
Jharkhand High Court · (2009) 121 FLR 70 : (2009) 2 JCR 282
High Courts02 Feb 2009Dismissed
Employers in relation to the Mgt. of Central Mine Planning and Design Institute Ltd. Vs The Presiding Officer, Central Govt., Industrial Tribunal No. 1 and Another
Jharkhand High Court · (2009) 120 FLR 1184 : (2009) 2 JCR 285 : (2009) 2 LLJ 618
Constitution of India, 1950 — Article 226
High Courts02 Feb 2009Allowed
Basant Kumar Banerjee Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 694
High Courts02 Feb 2009Dismissed
Sri Kripa Shankar Dwary Vs Nand Lal Charan Dwary
Jharkhand High Court · (2009) 02 JH CK 0082
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 11(1)(c), 14(8), 16Industrial Disputes Act, 1947 — Section 18
High Courts02 Feb 2009Allowed
Sukhram Tiwary Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0075
High Courts02 Feb 2009Dismissed
Phoolchand Tripathi Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 697
High Courts02 Feb 2009Dismissed
Ramesh Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0044
Constitution of India, 1950 — Article 14, 16
High Courts02 Feb 2009
Lakhi Devi Vs The Central Coalfields Ltd. and Others
Jharkhand High Court · (2011) 2 JCR 82
High Courts02 Feb 2009Allowed
Durga Ram Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0019
High Courts02 Feb 2009Allowed
Ram Nandan Nonia Vs The State of Jharkhand
Jharkhand High Court · (2009) 57 BLJR 1717
Penal Code, 1860 (IPC) — Section 302
High Courts30 Jan 2009Allowed
Bhotna Mahto Vs State of Jharkhand
Jharkhand High Court · (2009) 1 JCR 702
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 414
High Courts30 Jan 2009
Rameshwar Pathak Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2009) 1 JCR 701
High Courts29 Jan 2009
Choudhury Damodar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 696
High Courts29 Jan 2009
Mostt. Birda Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 1 JCR 695
High Courts29 Jan 2009
State of Jharkhand Vs Dr. Amareshwar Prasad and Another
Jharkhand High Court · (2009) 1 JCR 691
High Courts29 Jan 2009Dismissed
Bharat Coking Coal Ltd. and Others Vs Smt. Kaushalya Bhuiani
Jharkhand High Court · (2009) 1 JCR 690