High Courts09 Feb 2009Allowed
Deo Mohan Malviya Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 2 JCR 84
Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,084 of 1,479
High Courts06 Feb 2009Allowed
Faiz Murtaza Ali Vs Syed Askari Hadi Ali Augustine Imam and Another
Jharkhand High Court · AIR 2009 Jhar 128
High Courts06 Feb 2009Allowed
Bhuneshwar Mahato Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 1 JCR 689
High Courts06 Feb 2009
Sanjay Kumar Agrawal Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) CriLJ 4716
Criminal Procedure Code, 1973 (CrPC) — Section 202, 82, 83General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Feb 2009Allowed
Agamlal Sahu Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 2 JCR 69
High Courts05 Feb 2009Dismissed
Gauri Shankar Tiwary Vs Steel Authority of India Limited and Others
Jharkhand High Court · (2009) 02 JH CK 0079
High Courts05 Feb 2009Allowed
Anil Kumar Vs The Management of Bokaro Steel Plant Another
Jharkhand High Court · (2009) 57 BLJR 1674
Industrial Disputes Act, 1947 — Section 10(1)(D)
High Courts05 Feb 2009Allowed
Jagdish @ Thurai Mistry Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2009) 02 JH CK 0045
Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 326
High Courts04 Feb 2009
M/s Eastern Synpacks Limited Vs State Of Jharkhand & Others
Jharkhand High Court · (2010) 4 JLJR(Jhar) 423
High Courts04 Feb 2009
Ramanand Chaudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0100
High Courts04 Feb 2009
Eastern Synpacks Limited Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2009 Jhar 124
High Courts04 Feb 2009Dismissed
Nutan Lakra Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 2 JCR 68
High Courts04 Feb 2009Dismissed
Achyutanand Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0054
High Courts04 Feb 2009Dismissed
Buddi Lal Soren Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2009 Jhar 73
High Courts04 Feb 2009Dismissed
Pawanjay Steel and Power Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2009 Jhar 105 : (2009) 57 BLJR 1437
Mineral Concession Rules, 1960 — Rule 15, 26, 26(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 11, 11(1), 11(2), 11(3), 11(4)
High Courts04 Feb 2009
Bishu Prasad Mahato, Shahid Ansari and Sajahan Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0029
High Courts04 Feb 2009Allowed
Satyanarayn Gope @ Satadeo Gope and Others Vs Santosh Kumar Yadev and Others
Jharkhand High Court · AIR 2009 Jhar 149 : (2009) 2 JCR 330
Limitation Act, 1963 — Section 5
High Courts04 Feb 2009Dismissed
Tara Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0020
High Courts04 Feb 2009Allowed
Baiju Karmali Vs Central Coalfields Limited and Others
Jharkhand High Court · (2009) 02 JH CK 0002
Industrial Disputes Act, 1947 — Section 18, 2
High Courts03 Feb 2009Allowed
Sundra Paharia Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2012) 1 JLJR 22
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302