High Courts19 Feb 2009
Mufti Abdul Rahim and Others Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2009) 57 BLJR 2158
Penal Code, 1860 (IPC) — Section 376, 379, 420, 498A
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,081 of 1,479
High Courts19 Feb 2009Allowed
Smt. Sulekha Singh Vs Jharkhand State Housing Board and Others
Jharkhand High Court · (2009) 57 BLJR 1686 : (2009) 2 JCR 304
High Courts19 Feb 2009Dismissed
Raj Kumar Chitlangia Vs Bihar State Financial Corporation and Others
Jharkhand High Court · AIR 2009 Jhar 100 : (2009) 57 BLJR 1683 : (2009) 2 JCR 302
Bihar State Financial Corporations Act, 1951 — Section 29, 30Constitution of India, 1950 — Article 14
High Courts19 Feb 2009
Tara Devi Kelanka and Shree Bhagwan Kelanka Vs The State Bank of India and Others
Jharkhand High Court · AIR 2009 Jhar 81 : (2009) 2 JCR 270 : (2010) 7 RCR(Civil) 1 : (2011) 7 RCR(Civil) 649
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 2, 34, 4
High Courts19 Feb 2009Allowed
A.K. Shrivastava and Another Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2009) 02 JH CK 0074
High Courts19 Feb 2009Allowed
Laxman Mahato Vs The State of Jharkhand
Jharkhand High Court · (2009) 02 JH CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376
High Courts19 Feb 2009Dismissed
Jai Mahavir Atta Mill Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2009) 57 BLJR 1763 : (2009) ELR 326
Electricity Act, 2003 — Section 126, 135, 181, 50, 56
High Courts19 Feb 2009Dismissed
Kishun Mahto Vs Bank of India
Jharkhand High Court · (2009) 2 JCR 326
High Courts19 Feb 2009Allowed
Modern Cold Storage and Industries Vs Rajendra Bhagat and Others
Jharkhand High Court · (2011) 2 JCR 217
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25, 25F
High Courts19 Feb 2009Dismissed
Bir Singh Hasda Vs State of Jharkhand
Jharkhand High Court · (2009) CriLJ 3667 : (2011) 7 RCR(Criminal) 1465
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 376, 422, 452
High Courts19 Feb 2009
Mahadeo Kumar Choubey Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 2 JCR 284
High Courts19 Feb 2009Allowed
Rafiq Mian Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2009) 57 BLJR 1689 : (2009) 2 JCR 269
Penal Code, 1860 (IPC) — Section 379, 411
High Courts18 Feb 2009
Surendra Mohan Sarda Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2009 Jhar 147
Mines and Minerals (Development and Regulation) Act, 1957 — Section 11
High Courts18 Feb 2009
Sarawan Manjhi Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2009) 2 JCR 294
High Courts18 Feb 2009
Sunil Kumar Tiwary and Another Vs Suraj Yadav and Others
Jharkhand High Court · (2009) 2 JCR 300 : (2010) 5 RCR(Civil) 523
High Courts18 Feb 2009Dismissed
Krishnajee Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0070
Constitution of India, 1950 — Article 226
High Courts18 Feb 2009Allowed
Employees in relation to the management of Bhagaband Colliery Vs The Presiding Officer, Central Government Industrial Tribunal and Another
Jharkhand High Court · (2009) 2 JCR 338
High Courts18 Feb 2009Dismissed
Manoj Kumar and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 2 JCR 299
High Courts18 Feb 2009Dismissed
Hiramani Shukla @ Haribansh Shukla Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 02 JH CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts17 Feb 2009Dismissed
Md. Alamdar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 57 BLJR 1700 : (2009) 2 JCR 280 : (2009) 2 LLJ 658
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25N