High Courts22 Jul 2009Allowed
Sujan Mandal, Amulya Mandal, Ajay Mandal and Barun Mandal Vs State of Jharkhand
Jharkhand High Court · (2010) 7 RCR(Criminal) 741
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,052 of 1,479
High Courts22 Jul 2009Dismissed
Agricultural Produce Market Committee Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 07 JH CK 0016
High Courts22 Jul 2009
Baby Kumari Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 07 JH CK 0013
Industrial Disputes Act, 1947 — Section 2PLimitation Act, 1963 — Section 6
High Courts21 Jul 2009
Sisiliay Hembram Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0129
High Courts21 Jul 2009Dismissed
Shalini Kumari Sharma and Dr. Anil Murmu and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0104
High Courts21 Jul 2009
Sanyukta Kumari Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0091
Constitution of India, 1950 — Article 14
High Courts21 Jul 2009Dismissed
Gopal Singh and Others Vs The State of Jharkhand
Jharkhand High Court · (2009) 07 JH CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 245
High Courts21 Jul 2009Dismissed
Binay Bhushan Prasad Sinha, Udbir Singh, Braj Kishore Prasad and Prashant Kumar Chowdhary Vs The State of Jharkhand
Jharkhand High Court · (2009) 07 JH CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 227, 239, 245
High Courts21 Jul 2009
Arun Kumar Vs The State of Jharkhand, Rupa Kumari and Anustha
Jharkhand High Court · (2009) 07 JH CK 0080
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 125, 497, 498
High Courts21 Jul 2009Dismissed
Nemtulla and Rani Praveen Vs The State of Jharkhand and Saleha Khatoon
Jharkhand High Court · (2009) 07 JH CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 107, 164, 319Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts21 Jul 2009Allowed
Kalyani Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0028
Constitution of India, 1950 — Article 14
High Courts20 Jul 2009
Sushil Kumar Sureka Vs Santosh Kumar Singh
Jharkhand High Court · (2009) 07 JH CK 0119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 97, Order 21 Rule 98
High Courts20 Jul 2009
Chandra Bhushan Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0051
High Courts20 Jul 2009Dismissed
Rajendra Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0043
High Courts20 Jul 2009Dismissed
Walter Kockley @ Walter Coakley Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 147, 397
High Courts20 Jul 2009Dismissed
Diesel Care Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0034
High Courts20 Jul 2009
Tapeshwar Prasad Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2009) 07 JH CK 0008
High Courts20 Jul 2009Dismissed
Amrendra Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0004
Arbitration and Conciliation Act, 1996 — Section 43(1), 43(3)
High Courts17 Jul 2009Dismissed
Zakir Ur Rahman and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0130
Constitution of India, 1950 — Article 226
High Courts17 Jul 2009Dismissed
Debu Napit, Kali Napit and Dasu Napit @ Dasi Napit Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0114