COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 1,050 of 1,479

High Courts31 Jul 2009

Techno Electric and Engineering Co. Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) 25 VST 645

Bihar Finance Act, 1981 — Section 14, 46, 47, 9Bihar Sales Tax Act, 1947 — Section 14ABihar Sales Tax Rules, 1949 — Rule 39, 39(2)

High Courts31 Jul 2009

Project Officer, Giddi Washery of C.C.L. Vs Their workmen, Idu Ansari and (260) Ors.

Jharkhand High Court · (2009) 123 FLR 373

Payment of Wages Act, 1936 — Section 15, 17

High Courts31 Jul 2009Allowed

Ajay Sahu Vs The State of Jharkhand

Jharkhand High Court · (2009) 07 JH CK 0107

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 376

High Courts31 Jul 2009

Electric and Engineering Co. Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) 07 JH CK 0025

Constitution of India, 1950 — Article 226, 227FINANCE ACT, 1981 — Section 14

High Courts31 Jul 2009Allowed

Ram Das Rajak Vs Steel Authority of India Limited and Others

Jharkhand High Court · (2009) 07 JH CK 0021

High Courts31 Jul 2009Allowed

Jugal Kishore Singh and Others Vs The State of Jharkhand

Jharkhand High Court · (2009) 07 JH CK 0015

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 324, 34, 498A

High Courts31 Jul 2009Allowed

Kundan Singh @ Kundan Kumar Singh, Dilip Kumar Rajak and Durga Rao Vs The State of Jharkhand

Jharkhand High Court · (2009) 07 JH CK 0003

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34

High Courts29 Jul 2009

Syed Mohammad Hashim Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 07 JH CK 0064

High Courts29 Jul 2009Dismissed

Md. Ekram Khan, Ashique Khan and Suraj Vikas Minz Vs The State of Jharkhand

Jharkhand High Court · (2010) CriLJ 1536

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 363, 364A

High Courts29 Jul 2009Dismissed

Viveka Nand Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) 07 JH CK 0042

High Courts29 Jul 2009Dismissed

Prabir Kumar Roy Vs State of Jharkhand

Jharkhand High Court · (2009) 07 JH CK 0041

Criminal Procedure Code, 1973 (CrPC) — Section 125, 208, 311Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 313, 498A

High Courts29 Jul 2009Dismissed

Tarun Kumar Dutta and Gauranga Dutta Vs The State of Jharkhand and Md. Kalam Azad

Jharkhand High Court · (2009) 07 JH CK 0040

Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420

High Courts29 Jul 2009Allowed

Anjan Chatterjee Vs The State of Jharkhand

Jharkhand High Court · (2009) 07 JH CK 0026

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307

High Courts27 Jul 2009Allowed

Punam Devi and Others Vs The Oriental Insurance Co. Ltd. and Another

Jharkhand High Court · (2009) 07 JH CK 0123

High Courts27 Jul 2009Dismissed

Gobind Mahto and Degan Mahto Vs The State of Jharkhand and Lakhiya Devi

Jharkhand High Court · (2009) 07 JH CK 0109

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 316, 323, 34, 379, 448

High Courts27 Jul 2009

Rambir Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 07 JH CK 0083

High Courts27 Jul 2009

Shri Vasamsetti Vishnu Pothana @ Vasamsetti Appala Raju Vs Smt. Anasuya

Jharkhand High Court · (2009) 57 BLJR 2699

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 127(1), 127(2)Hindu Marriage (Amendment) Act, 1995 — Section 24, 25Hindu Marriage Act, 1955 — Section 11, 13(1), 24, 25, 9

High Courts27 Jul 2009

Smt. Prabha Devi and Others Vs Bihar State Food and Civil Supplies Corporation Limited and Others

Jharkhand High Court · (2009) 07 JH CK 0057

High Courts27 Jul 2009

The State of Jharkhand and Others Vs Banwari Choudhary, Satya Narain Singh and Others and Durjan Yadav

Jharkhand High Court · (2009) 07 JH CK 0046

High Courts27 Jul 2009Dismissed

Jagannath Mishra Vs State of Bihar

Jharkhand High Court · (2009) 07 JH CK 0033

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 21, 406, 409, 420Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19