High Courts17 Jul 2009Allowed
Haris Chandra Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0113
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,053 of 1,479
High Courts17 Jul 2009Dismissed
Brahmi Impex Limited Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 57 BLJR 2735
Constitution of India, 1950 — Article 226Mineral Concession Act — Section 12, 26Mineral Concession Rules, 1960 — Rule 12, 26, 26(1), 44, 59
High Courts17 Jul 2009Dismissed
Sanjay Kumar Agarwal Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 57 BLJR 2733 : (2009) 122 FLR 1029 : (2010) 1 LLJ 343 : (2010) 5 RCR(Criminal) 654
Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 3Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Jul 2009
Dr. Kailash Vihari Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 57 BLJR 2720
University Grants Commission Act, 1956 — Section 3
High Courts17 Jul 2009Allowed
J.C. Jani Vs The State of Jharkhand and Gopal Krishna Kedia
Jharkhand High Court · (2009) 57 BLJR 2729
Criminal Procedure Code, 1973 (CrPC) — Section 202Drugs and Cosmetics Act, 1940 — Section 17A, 27A, 34, 34(1)Penal Code, 1860 (IPC) — Section 274, 275, 336, 420
High Courts17 Jul 2009
Shakunti Devi Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2009) 07 JH CK 0065
High Courts17 Jul 2009Allowed
Branch Manager, Oriental Insurance Co. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0056
Constitution of India, 1950 — Article 226
High Courts17 Jul 2009
Smt Kant Devi, Janardan Prasad and Others and Smt Tarit Barani Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0054
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts17 Jul 2009Dismissed
Md. Sadre Alam Khan and Md. Tafique Khan Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0036
High Courts17 Jul 2009Dismissed
The Manager of B.S.R.T.C. and Prahlad Ahuja Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 07 JH CK 0029
High Courts16 Jul 2009
Vinay Kumar Singh Vs Presiding Officer, Labour Court and Others
Jharkhand High Court · (2009) 07 JH CK 0055
High Courts16 Jul 2009Allowed
Sumitra Devi and Others Vs The State of Jharkhand and Raju Mahto
Jharkhand High Court · (2009) 07 JH CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 323, 341, 494
High Courts15 Jul 2009Allowed
Sheikh Sabir, Sheikh Irshad and Nagen Gope Vs The State of Jharkhand
Jharkhand High Court · (2009) 07 JH CK 0122
Penal Code, 1860 (IPC) — Section 399, 402
High Courts15 Jul 2009
Rishikesh Mahra and Others Vs The State of Jharkhand
Jharkhand High Court · (2009) 07 JH CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts15 Jul 2009
Ramesh Balmiki @ Ramesh Vs Steel Authority of India Limited and Others
Jharkhand High Court · (2009) 123 FLR 507
Constitution of India, 1950 — Article 226
High Courts15 Jul 2009Dismissed
Manikant Dubey and Pravash Chandra Mishra Vs The State of Jharkhand and Kiran Kumari Mishra @ Kumari Kiran
Jharkhand High Court · (2009) 07 JH CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156, 190, 195, 340Penal Code, 1860 (IPC) — Section 193, 196, 200, 209, 417
High Courts15 Jul 2009Dismissed
Sri Bidyadhar Mahato and Others Vs Management of Bajrang Mica Co. Ltd. and Others
Jharkhand High Court · (2009) 07 JH CK 0018
High Courts15 Jul 2009Allowed
Arjun Kondankal and Others Vs Rando Kondankal and Others
Jharkhand High Court · (2011) ACJ 143
Motor Vehicles Act, 1988 — Section 166
High Courts14 Jul 2009Allowed
Duja Soren Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0121
High Courts14 Jul 2009Dismissed
Durga Devi and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 07 JH CK 0120