COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 1,054 of 1,479

High Courts14 Jul 2009Dismissed

Lala Mishra, Paresh Mishra @ Paresh Chandra Mishra and Sapan Mishra @ Sapan Kumar @ Sapan Kr. Mishra Vs The State of Jharkhand

Jharkhand High Court · (2009) 07 JH CK 0117

Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 319Penal Code, 1860 (IPC) — Section 323, 324, 341, 504

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High Courts14 Jul 2009Dismissed

Dr. (Mrs.) Geeta Sharma Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) 07 JH CK 0050

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High Courts13 Jul 2009

Bhouwa Munda and Others Vs Gauri Shankar Choudhary and Another

Jharkhand High Court · (2009) 07 JH CK 0112

Constitution of India, 1950 — Article 227

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High Courts13 Jul 2009Dismissed

State of Bihar (Now Jharkhand) Vs Suresh Kapri and Others

Jharkhand High Court · (2009) 07 JH CK 0100

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts13 Jul 2009Dismissed

Bangali @ Naresh Prasad Sahu Vs The State of Jharkhand

Jharkhand High Court · (2009) 07 JH CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts13 Jul 2009

Binay Kumar and Others Vs Chotan Mahto and Others

Jharkhand High Court · AIR 2010 Jhar 64

Constitution of India, 1950 — Article 226

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High Courts13 Jul 2009Allowed

Bablu Mitra Vs The State of Jharkhand and Another

Jharkhand High Court · (2009) 07 JH CK 0006

Penal Code, 1860 (IPC) — Section 406, 420, 468

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High Courts11 Jul 2009Dismissed

Sanjay Kumar Agarwal Vs State of Jharkhand and another

Jharkhand High Court · (2009) 122 FLR 1029

Child Labour (Prohibition and Regulation) Act, 1986 — Section 14, 3Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts10 Jul 2009Dismissed

Kanhaiya Prasad Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 07 JH CK 0115

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High Courts10 Jul 2009

Nilu Sinha Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) 07 JH CK 0103

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High Courts10 Jul 2009Dismissed

Harpal Singh @ Heere Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 07 JH CK 0090

Arms Act, 1959 — Section 27Jharkhand Control of Crimes Act, 2002 — Section 12, 12(2), 12(3), 12A, 2Penal Code, 1860 (IPC) — Section 302, 34

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High Courts10 Jul 2009Dismissed

Amalesh Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 07 JH CK 0053

National Security Act, 1980 — Section 3

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High Courts10 Jul 2009Dismissed

Birendra Kumar Singh Vs Secretary, Foundary Forge Co-operative Society Ltd.

Jharkhand High Court · (2009) 123 FLR 929

Industrial Disputes Act, 1947 — Section 12, 2A

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High Courts10 Jul 2009Allowed

Hitesh Verma Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 07 JH CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 302, 34, 498A

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High Courts09 Jul 2009

Md. Habibullah Ansari Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) 07 JH CK 0105

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High Courts09 Jul 2009

Dr. Dipak Banerjee Vs Ranchi University and Others

Jharkhand High Court · (2009) 07 JH CK 0084

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High Courts09 Jul 2009Dismissed

Raj Kumar Singh Vs The Presiding Officer, Central Government Industrial Tribunal No. 1 and Another

Jharkhand High Court · (2009) 07 JH CK 0081

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High Courts09 Jul 2009Dismissed

Natwar Lal Khataw Atha Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) 07 JH CK 0066

Bihar Minor Mineral Concession Rules, 1972 — Rule 15(1), 54

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High Courts09 Jul 2009Dismissed

The State of Jharkhand Vs Member Board of Revenue and Another

Jharkhand High Court · (2009) 07 JH CK 0019

Constitution of India, 1950 — Article 14

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High Courts09 Jul 2009

Jagdish Kumar Ojha Vs Heavy Engineering Corporation and Others

Jharkhand High Court · (2009) 07 JH CK 0002

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