High Courts28 Oct 2009Dismissed
Uma Shankar Singh Vs Central Coalfields Limited and Others
Jharkhand High Court · (2009) 10 JH CK 0066
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,038 of 1,479
High Courts28 Oct 2009Dismissed
Narendra Mahato Vs The State of Jharkhand, Presiding Officer, Labour Court and Tata Iron and Steel Company Ltd.
Jharkhand High Court · (2009) 10 JH CK 0055
High Courts28 Oct 2009
Gaurav Budhia Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 10 JH CK 0042
Central Excises and Salt Act, 1944 — Section 13, 14, 18, 19, 20Constitution of India, 1950 — Article 20, 226Criminal Procedure Code, 1973 (CrPC) — Section 167, 2
High Courts28 Oct 2009
Basmatiya Devi Vs R.P. Ritolia, Chairman-cum-Managing Director, C.C.L. and Others Central Coalfields Limited and Others Vs Basmatiya Devi and Another
Jharkhand High Court · (2009) 10 JH CK 0023
High Courts28 Oct 2009
Ramayan Singh Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2009) 10 JH CK 0010
High Courts28 Oct 2009Dismissed
Ram Parvesh Singh Vs Bharat Refractories Ltd.
Jharkhand High Court · (2009) 10 JH CK 0007
High Courts27 Oct 2009
Dwarika Prasad Mehta, Jay Narain Mahato @ Jay Narayan Mehta, Kansi Mahato @ Kansi Prasad Mehta and Sudama Prasad Mehta Vs The State of Jharkhand
Jharkhand High Court · (2009) 10 JH CK 0065
Penal Code, 1860 (IPC) — Section 304, 304(B), 304B, 34
High Courts27 Oct 2009
Mukesh Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 10 JH CK 0062
High Courts27 Oct 2009
Bini Devi and Others Vs Kamini Devi and Others
Jharkhand High Court · (2009) 10 JH CK 0061
High Courts27 Oct 2009Dismissed
Usman Ghani Vs The State of Jharkhand, The Senior Superintendent of Police, Sunil Kumar Deva and Sonali Kumari
Jharkhand High Court · (2009) 10 JH CK 0052
Special Marriage Act, 1954 — Section 11, 12, 13, 15, 16
High Courts27 Oct 2009Dismissed
Sheo Prasad Pathak Vs State of Jharkhand and Others
Jharkhand High Court · (2009) 10 JH CK 0049
High Courts27 Oct 2009
Abdul Alim @ Md. Abdul Alim Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 10 JH CK 0048
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Oct 2009
Ahilya Devi Vs The Central Coalfields Limited and Others
Jharkhand High Court · (2009) 10 JH CK 0025
High Courts27 Oct 2009
Dr. Ganesh Prasad Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 10 JH CK 0008
High Courts25 Oct 2009Allowed
V.K. Mittal, L.K. Sehgal @ Lalit Kumar Sehgal and Dr. B.R. Singh Vs The State of Jharkhand and Shri Partho Choudhury
Jharkhand High Court · (2009) 10 JH CK 0039
Penal Code, 1860 (IPC) — Section 406, 420, 426, 504
High Courts15 Oct 2009Dismissed
State of Jharkhand and Others Vs Basant Kumar Banerjee and The Accountant General
Jharkhand High Court · (2009) 10 JH CK 0051
High Courts15 Oct 2009
Nagina Hazari Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 10 JH CK 0020
High Courts15 Oct 2009
Harihar Singh Munda and Others Vs Union of India (UOI) and Others
Jharkhand High Court · (2009) 10 JH CK 0018
High Courts14 Oct 2009
Smt. Nitima Kui Sidu and Others Vs The Oriental Insurance Company Ltd., Gopal Tudu and Surendra Gope Gopal Tudu Vs Smt. Nitima Kui Sidu and Others
Jharkhand High Court · (2009) 10 JH CK 0069
High Courts14 Oct 2009
Ram Nandan Singh Vs State of Jharkhand
Jharkhand High Court · (2009) 10 JH CK 0068