High Courts12 Oct 2009Dismissed
Shankar Maharna and Others Vs The State of Jharkhand
Jharkhand High Court · (2009) 10 JH CK 0014
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,040 of 1,479
High Courts12 Oct 2009
P.K. Chakraborty @ Pranav Chakraborty Vs State of Jharkhand and Another
Jharkhand High Court · (2010) 2 BC 413 : (2011) 6 RCR(Criminal) 1850
Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts10 Oct 2009Dismissed
Jago Bhumij Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2011) 8 RCR(Criminal) 1211
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts10 Oct 2009
Binod Ram and Others Vs State of Bihar now Jharkhand and Another
Jharkhand High Court · (2009) 10 JH CK 0037
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 212, 302, 307, 34, 389
High Courts09 Oct 2009
Wahid Mian Vs The State of Jharkhand and Nisahar Bibi
Jharkhand High Court · (2009) 10 JH CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts09 Oct 2009Allowed
Anuj Kumar Sinha and Haribansh Narayan Singh @ Harbansh Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 10 JH CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 425, 427
High Courts09 Oct 2009Allowed
Lalan Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 124 FLR 1041
High Courts09 Oct 2009Dismissed
Shree Kant Mishra Vs The State of Jharkhand, Mr. J.B. Tubid, Secretary, Higher Education Human Resources Development Department, Mr. Arun Kumar Sinha, Director, Higher Education, Human Resources Development Department and Mr. Phatic Chandra Hembrom, the Vice Chancellor, Siddu Kanhu University
Jharkhand High Court · (2009) 10 JH CK 0009
High Courts08 Oct 2009
Chandra Nath Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 58 BLJR 72
High Courts06 Oct 2009
Alok Fuels (P) Ltd. Vs Coal India Limited and Others
Jharkhand High Court · (2009) 10 JH CK 0057
Contract Act, 1872 — Section 23
High Courts06 Oct 2009Dismissed
Rajeev Ranjan Vs The State of Jharkhand and Rajni Kumari
Jharkhand High Court · (2009) 10 JH CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19
High Courts06 Oct 2009Dismissed
M/s. Durga Body Builders Vs Union of India and another
Jharkhand High Court · (2009) 123 FLR 649
High Courts06 Oct 2009
Md. Sohrab and Md. Rauff @ Abdul Rauff Vs The State of Jharkhand
Jharkhand High Court · (2009) 10 JH CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 306, 32, 34, 342, 376
High Courts06 Oct 2009
Bhojhari Singh, Mandodari Devi and Rita Kumari Vs The State of Jharkhand and Delho Murmu @ Hopo
Jharkhand High Court · (2009) 10 JH CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 376
High Courts06 Oct 2009Allowed
Atuwa Purty Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 6 SLR 118
Bihar Pension Rules, 1950 — Rule 57Bihar Service Code, 1952 — Rule 54, 57, 73Constitution of India, 1950 — Article 24
High Courts05 Oct 2009Allowed
Sarwan Mahto Vs The State of Jharkhand, The Under Secretary, Department of Revenue and Land Reforms, Government of Jharkhand, The Deputy Commissioner and The Deputy Collector, Establishment Collectorate
Jharkhand High Court · (2009) 10 JH CK 0067
High Courts05 Oct 2009Dismissed
Sumitra Devi, Asha Devi, Mudrika Devi and Kapuri Devi Vs Dulari Devi and Others
Jharkhand High Court · (2009) 10 JH CK 0054
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts05 Oct 2009Dismissed
Bendik Topo and Others Vs The State of Jharkhand and Bihar State Co-operative Marketing Union (Biscomaun)
Jharkhand High Court · (2010) 58 BLJR 50
High Courts05 Oct 2009Dismissed
Ramesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 58 BLJR 71
Constitution of India, 1950 — Article 226
High Courts05 Oct 2009Dismissed
Sidheshwar Lal Deo and Others Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2009) 10 JH CK 0002
Constitution of India, 1950 — Article 16