COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 1,036 of 1,479

High Courts06 Nov 2009

Bahadur Ram Vs The State of Jharkhand, Director, Panchayati Raj, Government of Jharkhand, The Deputy Commissioner and The Deputy Development Commissioner-Cum-Chief Executive Officer, District Board

Jharkhand High Court · (2009) 11 JH CK 0105

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High Courts06 Nov 2009

Bhawesh Prasad Karan @ Bhawesh Prasad Karn Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2010) 58 BLJR 372

Bihar/Jharkhand Pension Rules, 1950 — Rule 43B

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High Courts06 Nov 2009Allowed

Employers in relation to the management of Central Coalfields Ltd. Vs The Presiding Officer and Another

Jharkhand High Court · (2009) 11 JH CK 0088

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High Courts06 Nov 2009Dismissed

Kailash Bihari Yadav, Nath Singh, Bhuwan Prasad Mahto and Shard Tudu Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) 11 JH CK 0052

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High Courts06 Nov 2009

Birendra Kumar Pandey Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 11 JH CK 0051

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High Courts06 Nov 2009Dismissed

Raj Kumar Neeraj Vs Ranchi Kshetriya Gramin Bank and Chairman, Ranchi Kshetriya Gramin Bank

Jharkhand High Court · (2009) 11 JH CK 0045

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High Courts06 Nov 2009Allowed

Lakhan Singh Munda Vs State of Jharkhand and Superintendent of Police

Jharkhand High Court · (2009) 11 JH CK 0014

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High Courts05 Nov 2009Dismissed

Rajesh Kumar Dutta and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2009) 11 JH CK 0144

Constitution of India, 1950 — Article 226

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High Courts05 Nov 2009

Jharkhand Party (A Political Party) and Shri Ashok Kumar Bhagat Vs The Election Commission of India and Others

Jharkhand High Court · (2009) 11 JH CK 0082

Constitution of India, 1950 — Article 136, 32

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High Courts05 Nov 2009

Rama Shankar Ram Vs The State of Jharkhand, Deputy Inspector General, Jharkhand Armed Police and Commandant, Jharkhand Armed Police-7

Jharkhand High Court · (2009) 11 JH CK 0080

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High Courts05 Nov 2009

Ramanuj Kumar Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 11 JH CK 0056

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High Courts05 Nov 2009

Laltu Sardar and Others Vs State of Jharkhand

Jharkhand High Court · (2010) CriLJ 2955

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 395, 397

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High Courts04 Nov 2009

Chandan Bhuiyan Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 11 JH CK 0139

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High Courts04 Nov 2009

Lakhi Ram Murmu Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 11 JH CK 0129

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High Courts04 Nov 2009

Pradeep Kumar Jha Vs The State of Jharkhand and Baldeo Singh

Jharkhand High Court · (2011) 6 RCR(Criminal) 647

Criminal Procedure Code, 1973 (CrPC) — Section 315, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139

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High Courts04 Nov 2009Allowed

Bishnu Chandra Choudhary and Pankaj Kumar Mandal Vs State of Jharkhand and Others

Jharkhand High Court · (2009) 11 JH CK 0102

Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 22, 4Penal Code, 1860 (IPC) — Section 379, 411

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High Courts04 Nov 2009Dismissed

Archana Rai Vs The State of Jharkhand, The Jharkhand Public Service Commission and The University Grant Commission

Jharkhand High Court · (2009) 11 JH CK 0094

Jharkhand State Universities Act, 2000 — Section 57, 57(2)

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High Courts04 Nov 2009Dismissed

Smt. Annie Kujur (Ekka) Vs The State of Bihar and Others

Jharkhand High Court · (2009) 11 JH CK 0091

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High Courts04 Nov 2009Allowed

United India Insurance Co. Ltd. Vs Silwanti Lakra and Others

Jharkhand High Court · AIR 2010 Jhar 109

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147

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High Courts04 Nov 2009Dismissed

Kumar and Kumar Vs The State of Jharkhand, The Superintending Engineer, Building Construction Department and The Executive Engineer, Building Construction Department, Building Division

Jharkhand High Court · (2009) 11 JH CK 0049

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