High Courts04 Nov 2009
Shah Monauwar Equbal Vs Shah Abu Nazir and Others
Jharkhand High Court · (2009) 11 JH CK 0047
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 1,037 of 1,479
High Courts04 Nov 2009Dismissed
Parikshit Choubey, Brij Raj Choubey, Tirath Raj Choubey and Jugal Kishore Choubey Vs Din Dayal Choubey, Dina Nath Choubey and Dhananjay Kumar Choubey Din Dayal Choubey, Dina Nath Choubey and Dhananjay Kumar Choubey Vs Parikshit Choubey, Brij Raj Choubey, Tirath Raj Choubey and Jugal Kishore Choubey
Jharkhand High Court · (2009) 11 JH CK 0033
High Courts04 Nov 2009Allowed
Miss Anuradha Basu Vs Steel Authority of India, Bokaro Steel Plant and Others
Jharkhand High Court · (2009) 11 JH CK 0011
High Courts04 Nov 2009
New India Assurance Co. Ltd. Vs Smt. Nebura Bibi and Others
Jharkhand High Court · (2011) ACJ 772 : AIR 2010 Jhar 98
High Courts04 Nov 2009Dismissed
Dhaneshwar Karmali Vs Commissioner, North Chotanagpur Division and Others
Jharkhand High Court · (2009) 11 JH CK 0002
High Courts03 Nov 2009
The Management of Bokaro Steel Plant Vs Dhirendra Prasad and The State of Jharkhand
Jharkhand High Court · (2009) 11 JH CK 0142
High Courts03 Nov 2009
Sudhir Prasad Sinha, Bindeshwari Lal and Ram Chandra Prasad Vs The State of Jharkhand and Ram Naresh Singh
Jharkhand High Court · (2009) 11 JH CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 245Penal Code, 1860 (IPC) — Section 147, 448, 504
High Courts03 Nov 2009Allowed
Manager Kisku and Chunnu Tudu Vs The State of Jharkhand
Jharkhand High Court · (2009) 11 JH CK 0122
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts03 Nov 2009Dismissed
Mahesh Prasad Singh Vs National Textile Corporation Limited and Others
Jharkhand High Court · (2009) 11 JH CK 0097
High Courts03 Nov 2009Dismissed
Purushottam Kejriwal Vs Commissioner, North Chhotanagpur Division and Others
Jharkhand High Court · (2009) 11 JH CK 0081
High Courts03 Nov 2009
Chanchala Devi, Kunti Devi, Haru Mahato and Bhismadeo Mahato @ Bhisamdeo Mahato Vs State of Jharkhand
Jharkhand High Court · (2011) 7 RCR(Criminal) 1279
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts03 Nov 2009
The Management of Steel Authority of India Ltd. Vs The Presiding Officer, Labour Court and The Concerned Workman Sri U.S. Pathak
Jharkhand High Court · (2009) 11 JH CK 0038
Industrial Disputes Act, 1947 — Section 33A
High Courts30 Oct 2009Dismissed
Neelam Devi Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2009) 10 JH CK 0070
High Courts30 Oct 2009Dismissed
Shyam Bihari Bhatt Vs The State of Jharkhand and Another
Jharkhand High Court · (2009) 10 JH CK 0043
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 21Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19
High Courts30 Oct 2009
D. Choudhary @ Dinabandhu Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2009) 10 JH CK 0006
Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467
High Courts29 Oct 2009Dismissed
Hardeo Maharaj Vs The State of Jharkhand, The Divisional Commissioner, North Chhotanagpur Division, The Deputy Commissioner and The Deputy Director, Agriculture, State of Jharkhand
Jharkhand High Court · (2009) 10 JH CK 0064
High Courts29 Oct 2009Dismissed
Chhabi Mandal Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2009) 10 JH CK 0044
Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Oct 2009
Oriental Insurance Co. Ltd. Vs Baby Devi and Others The Branch Manager, Oriental Insurance Co. Ltd. Vs Tizan Devi and Others National Insurance Co. Ltd. Vs Tara Devi and Others
Jharkhand High Court · (2009) 10 JH CK 0032
Legal Services Authorities Act, 1987 — Section 22A, 22BMotor Vehicles Act, 1988 — Section 166, 22C, 22D, 22E
High Courts29 Oct 2009
The State of Bihar (Now Jharkhand) and Others Vs Baban Pandy
Jharkhand High Court · (2009) 10 JH CK 0026
High Courts29 Oct 2009
Dineshwar Giri @ Dinesh Giri and Others Vs Krishna Lal Yadav
Jharkhand High Court · (2009) 10 JH CK 0004