High Courts02 Feb 2026Allowed
Md. Khalid Anwar @ Khalid Anwar Vs State Of Jharkhand
Jharkhand High Court · (2026) 02 JH CK 1773
Indian Penal Code, 1860- Section 34, 406, 420
COURT ARCHIVE
Jharkhand High Court judgments, 2026
924 judgments · page 30 of 47
High Courts02 Feb 2026Dismissed
Vishal Verma, S/o Sanjay Kumar Verma Vs State Of Jharkhand
Jharkhand High Court · (2026) 02 JH CK 1772
Indian Penal Code, 1860- Section 120B, 419, 420, 467, 468, 471Information Technology Act, 2000- Section 66(B), 66(c), 66(D)
High Courts02 Feb 2026Allowed
Abhishek Pandey @ Akku, S/o Rakesh Kumar Pandey Vs State Of Jharkhand
Jharkhand High Court · (2026) 02 JH CK 1771
Bhartiya Nyaya Sanhita, 2023- Section 61(2), 111(3), 111(4)
High Courts02 Feb 2026Disposed Of
Binay Kumar Thakur Vs State Of Jharkhand
Jharkhand High Court · (2026) 02 JH CK 1770
High Courts30 Jan 2026Allowed
Juvenile “X” represented through his father Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1999
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 109, 115, 117, 126(2), 303(2), 351(2), 351(3), 352Juvenile Justice (Care and Protection of Children) Act, 2015- Section 12
High Courts30 Jan 2026Dismissed
Abdul Majid Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1998
High Courts30 Jan 2026Allowed
Shambhoo Singh, son of Shri Ravi Pratap Singh Vs State Of Jharkhand, through the Secretary /Principal Secretary
Jharkhand High Court · (2026) 01 JH CK 1997
High Courts30 Jan 2026Disposed Of
Brahmdeo Ram Dangi Vs State Of Jharkhand Through Its Chief Secretary
Jharkhand High Court · (2026) 01 JH CK 1996
High Courts30 Jan 2026Disposed Of
Ramrup Sarkar @ Ram Rup Sarkar Vs The Damodar Valley Corporation through the Chairman-cumManaging Director
Jharkhand High Court · (2026) 01 JH CK 1995
High Courts30 Jan 2026Allowed
Viveka Nand Jha Vs State Of Jharkhand through the Secretary
Jharkhand High Court · (2026) 01 JH CK 1994
Bihar Pension Rules, 1950- Rule 58
High Courts30 Jan 2026Dismissed
Victim Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1993
Code of Criminal Procedure, 1973- Section 156(3)Indian Penal Code, 1860- Section 34, 313, 323, 341, 376(2)(n), 377, 504, 506, 509
High Courts30 Jan 2026Dismissed
Vikash Kumar, S/o Om Prakash Ram @ Uma Ram Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1991
Indian Penal Code, 1860- Section 307, 328, 364, 366
High Courts30 Jan 2026Allowed
Sitesh Kumar Modak @ Sitesh Modak Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1990
Bhartiya Nyaya Sanhita, 2023- Section 109, 118(1), 126(2)
High Courts30 Jan 2026Allowed
Sanskar Bharti @ Shanskar Kumar Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1987
Indian Penal Code, 1860-Section 34, 413, 414, 420, 467, 468, 471
High Courts29 Jan 2026Disposed Of
Kuthu Oraon, S/o- Shri Chaithu Oraon Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1985
Indian Penal Code, 1860- Section 302
High Courts29 Jan 2026Allowed
Hiralal Sahu @ Heeralal Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1984
Negotiable Instrument Act, 1881- Section 138, 147
High Courts29 Jan 2026Dismissed
Bishwanath Prasad Vs Dwarika Prasad Bhagat @ Dwarka Prasad Bhagat
Jharkhand High Court · (2026) 01 JH CK 1983
Code of Civil Procedure, 1908- Order 22 Rule 4Hindu Adoptions And Maintenance Act, 1956- Section 11, 12, 16
High Courts29 Jan 2026Allowed
Tejo Das, son of Jharkhandi Das Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1982
Code of Criminal Procedure, 1973- Section 161Indian Penal Code, 1860- Section 34, 302, 379, 411
High Courts29 Jan 2026Disposed Of
Guru Charan Mahato Vs State Of Jharkhand
Jharkhand High Court · (2026) 01 JH CK 1981
High Courts29 Jan 2026Dismissed
Amit Kumar Sinha, son of Akhileshwar Prasad Sinha Vs State of Jharkhand, through the Secretary
Jharkhand High Court · (2026) 01 JH CK 1980