High Courts15 Jul 2019Dismissed
Gopi Gope, son Of Gora Gope Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0021
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 42 of 71
High Courts15 Jul 2019Dismissed
Chimni Vs Balo Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0020
High Courts12 Jul 2019
Sonu Yadav @ Birendra Kumar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0234
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 353, 379, 427, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Jul 2019Disposed Of
Lalu Prasad @ Lalu Prasad Yadav Vs State Of Jharkhand through CBI (AHD)
Jharkhand High Court · (2019) 07 JH CK 0233
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 477(A)Prevention Of Corruption Act, 1988 — Section 13(2), 13(i)(c)(d)Code Of Civil Procedure, 1908 — Order 47 Rule 1(1)
High Courts12 Jul 2019Disposed Of
Harbansh Singh Vs Sanatan Chaurasia
Jharkhand High Court · (2019) 07 JH CK 0232
Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011 — Section 11(1)(c), 14(4)
High Courts12 Jul 2019Disposed Of
Dudh Kumar Toppo And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0231
Indian Penal Code, 1860 — Section 323, 341Code Of Criminal Procedure, 1973 — Section 200, 202, 376Probation Of Offenders Act, 1958 — Section 4
High Courts12 Jul 2019Allowed
Chameli Devi And Ors Vs Prem Singh And Ors
Jharkhand High Court · (2019) 07 JH CK 0230
Indian Penal Code, 1860 — Section 279, 304, 337, 338Motor Vehicles Act, 1988 — Section 166
High Courts12 Jul 2019Dismissed
National Highways Authority Of India Vs Tara Devi Jain And Ors
Jharkhand High Court · (2019) 07 JH CK 0229
Land Acquisition Act, 1894 — Section 18, 54
High Courts12 Jul 2019Partly Allowed
S.G. Enterprises, a partnership firm (wrongly described as a company registered under Companies Act) having its head office at 83, Hazaribagh Road, P.O. Lalpur District Ranchi Vs M/s Heavy Engineering Corporation Limited
Jharkhand High Court · (2019) 07 JH CK 0228
Arbitration And conciliation Act , 1996 — Section 33, 33(i)(a), 34Indian Contract Act, 1872 — Section 54, 55
High Courts12 Jul 2019Dismissed
Inland Power Limited Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0227
High Courts12 Jul 2019Allowed
Harshan Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0226
Indian Penal Code, 1860 — Section 34, 120B, 192, 196, 199, 294, 323, 419, 420, 448, 452, 455, 467, 468, 469, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 340, 482
High Courts12 Jul 2019Dismissed
Ajeet Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0224
Arms Act, 1959 — Section 25(1B), 26Jharkhand Police Manual, — Rule 824A, 827, 844, 847
High Courts12 Jul 2019Allowed
Umanand Roy Vs Jharkhand State Electricity Board, Abhiyantran Bhawan, HEC, Dhurwa, Ranchi And Ors
Jharkhand High Court · (2019) 07 JH CK 0223
High Courts12 Jul 2019Dismissed
Anil Kumar Mahato And Ors Vs Ajay Kumar
Jharkhand High Court · (2019) 07 JH CK 0222
Code Of Civil Procedure, 1908 — Section 10, 151Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011 — Section 11Hindu Succession Act, 1956 — Section 22
High Courts12 Jul 2019Dismissed
Prakash Kumar And Ors Vs Jaitunnisa
Jharkhand High Court · (2019) 07 JH CK 0221
Specific Relief Act, 1963 — Section 22, 22(1), 22(2), 28, 28(1), 28(3), 28(4)Code Of Civil Procedure, 1908 — Section 47, Order 2 Rule 2, Order 21 Rule 97, Order 22 Rule 101, Order 22 Rule 102Transfer Of Property Act, 1882 — Section 55, 55(1), 55(1)(f)
High Courts12 Jul 2019Dismissed
Jharkhandi Mahto Vs Mangar Mahto And Ors
Jharkhand High Court · (2019) 07 JH CK 0220
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts12 Jul 2019Disposed Of
Lalita Devi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0219
Prevention Of Cruelty to Animals Act, 1960 — Section 3, 11(1)(a), 11(1)(b), 11(1)(c), 11(1)(d), 11(1)(f), 11(1)(h), 11(1)(i), 11(1)(k), 38(3)Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 4(a), 4(d), 12Code Of Criminal Procedure, 1973 — Section 313
High Courts12 Jul 2019Partly Allowed
Purushottam Prasad And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0218
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 379, 498ADowry Prohibition Act, 1961 — Section 4
High Courts12 Jul 2019Dismissed
Smt. Damyanti Devi Vs Chandra Shekhar Rai And Ors
Jharkhand High Court · (2019) 07 JH CK 0001
Code Of Civil Procedure, 1908 — Section 47, 151, Order 21 Rule 90, Order 21 Rule 90(3), Order 21 Rule 92
High Courts11 Jul 2019Dismissed
National Insurance Co. Ltd Dhanbad Vs Julekha Bibi And Ors
Jharkhand High Court · (2019) 07 JH CK 0217
Employees Compensation Act 1923 — Section 4ACode Of Civil Procedure, 1908 — Order 41 Rule 5(5)