COURT ARCHIVE

Jharkhand High Court judgments, 2019

1,412 judgments · page 40 of 71

High Courts17 Jul 2019Partly Allowed

Jitu Tirkey Vs State of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0262

Indian Penal Code, 1860 — Section 302, 304Prevention of Witch (Daain) Practices Act, 1999 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313

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High Courts17 Jul 2019Allowed

Budhu Kandeyang And Ors Vs State of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0261

Indian Penal Code, 1860 — Section 34, 302

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High Courts17 Jul 2019Dismissed

State of Jharkhand Vs Ram Karan Ram And Ors

Jharkhand High Court · (2019) 07 JH CK 0260

Jharkhand Service Code, 2001 — Section 236

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High Courts17 Jul 2019Disposed Off

Ram Chandra Ram Vs Managing Director And Ors

Jharkhand High Court · (2019) 07 JH CK 0033

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High Courts17 Jul 2019Dismissed

Safaul Rahman Vs Mohammad Khalil And Ors

Jharkhand High Court · (2019) 07 JH CK 0032

Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227

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High Courts17 Jul 2019Allowed

Ashok Kumar Prasad Vs State Of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0031

Indian Penal Code, 1860 — Section 34, 328, 379

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High Courts17 Jul 2019Partly Allowed

Ishwar Murmu And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0030

Indian Penal Code, 1860 — Section 34, 302, 323, 326

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High Courts16 Jul 2019Dismissed

Their workmen Sri Bhola Singh Vs Employers in relation to the Management of Basudeopur Colliery

Jharkhand High Court · (2019) 07 JH CK 0259

Industrial Disputes Act, 1947 — Section 25F

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High Courts16 Jul 2019Dismissed

Raj Kumar Mandal Vs State of Jharkhand

Jharkhand High Court · (2019) 07 JH CK 0258

Indian Penal Code, 1860 — Section 302

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High Courts16 Jul 2019Dismissed

Baburam Murmu @ Bahuram Murmu Vs State of Bihar (now Jharkhand)

Jharkhand High Court · (2019) 07 JH CK 0257

Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313

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High Courts16 Jul 2019

Mahesh Ram Vs State of Jharkhand And Ors

Jharkhand High Court · (2019) 07 JH CK 0256

Code Of Criminal Procedure, 1973 — Section 227Indian Penal Code, 1860 — Section 120B, 384, 386, 387Criminal Law Amendment Act, 1932 — Section 71(i)(ii)

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High Courts16 Jul 2019Dismissed