High Courts16 Jul 2019
Indrajeet Singh Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0246
Indian Penal Code, 1860 — Section 414Coal Mines (Nationalisation) Act, 1973 — Section 30Code Of Criminal Procedure, 1973 — Section 438, 438(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 41 of 71
High Courts16 Jul 2019Dismissed
Hirmain Kumari Vs Arjun Toppo
Jharkhand High Court · (2019) 07 JH CK 0245
Indian Penal Code, 1860 — Section 363, 365, 366A, 370, 371, 376Professionals and Experts under the POCSO Act, 2012 — Section 3, 4Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 75
High Courts16 Jul 2019Dismissed
Vijay Choudhary Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0244
Negotiable Instruments Act, 1881 — Section 138, 141Code Of Criminal Procedure, 1973 — Section 482
High Courts16 Jul 2019Allowed
M/S Laborate Pharmaceuticals India Ltd And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0243
Drugs and Cosmetics Act, 1940 — Section 18(a)(i)(vi), 18(b), 23(4), 23(4)(iii), 25(2), 27(d)
High Courts16 Jul 2019Dismissed
Mohan Lal Sharma Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0242
Indian Penal Code, 1860 — Section 147, 148, 149, 302Constitution of India, 1950 — Article 14, 16, 17, 311, 311(1), 311(2)
High Courts16 Jul 2019Partly Allowed
Prem Kumar Singh @ Baliram Singh And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0241
Indian Penal Code, 1860 — Section 34, 302, 320, 323, 325, 341
High Courts16 Jul 2019Partly Allowed
Sikia Munda And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0240
Indian Penal Code, 1860 — Section 148, 149, 302, 326
High Courts16 Jul 2019Disposed Off
Krishna Bihari Lal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0029
High Courts16 Jul 2019Disposed Off
Safiran Bibi @ Sabiran Bibi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0028
Constitution Of India, 1950 — Article 226
High Courts16 Jul 2019Dismissed
Bundu @ Bundhu Purty@ Bandhu Purty Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0027
Indian Penal Code, 1860 — Section 302, 449Code Of Criminal Procedure, 1973 — Section 313Constitution Of India, 1950 — Article 226
High Courts16 Jul 2019Allowed/ Partly Allowed
Jagarnath Oraon And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0026
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 326
High Courts15 Jul 2019Dismissed
Md. Asad Lari And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0239
Indian Penal Code, 1860 — Section 498(A)
High Courts15 Jul 2019Disposed Of
Dr. Amrendra Kumar Pathak And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0238
Jharkhand Service Code, 2001 — Rule 18Constitution of India, 1950 — Article 14, 15, 16
High Courts15 Jul 2019Disposed Of
Mahadev Ghosh Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0237
Negotiable Instruments Act, 1881 — Section 138General Clauses Act, 1897 — Section 27Evidence Act, 1872 — Section 114
High Courts15 Jul 2019Allowed
Ram Rai Murmu alias Rutu Murmu Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0236
Indian Penal Code, 1860 — Section 302
High Courts15 Jul 2019Allowed
Suraj @ Suresh Ghosh @ Suraj Ghosh And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0235
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 107
High Courts15 Jul 2019Disposed Off
Gopinath Singh Jansewa Sansthan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0025
Bihar Land Reforms Act, 1950 — Section 1(k), 2(j), 3, 4, 4(a), 4(b), 4(c), 4(h), 5, 6, 6(1), 7Bihar Tenancy Act, 1885 — Section 116Chotanagpur Tenancy Act, 1908 — Section 43, 87
High Courts15 Jul 2019Disposed Off
Shiv Shankar Singh Munda Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0024
Bihar Tenants Holding (Maintenance Of Records) Act, 1973 — Section 14, 14(2), 15, 16Constitution Of India, 1950 — Article 226
High Courts15 Jul 2019Partly Allowed
Hemanand Baraik Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0023
Indian Penal Code, 1860 — Section 300, 302, 304IPrevention Of Witch (Daain) Practices Act, 1999 — Section 3, 4
High Courts15 Jul 2019Dismissed
Gono Kunkal Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0022
Indian Penal Code, 1860 — Section 302