High Courts24 Jul 2019Allowed
Sushil Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0051
Jharkhand Service Code, 2001 — Rule 58Bihar Financial Rules, 1950 — Rule 74
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 39 of 71
High Courts24 Jul 2019Allowed
Paras Nath Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0050
Jharkhand Service Code, 2001 — Rule 58Bihar Financial Rules, 1950 — Rule 74
High Courts24 Jul 2019Allowed
Omlal Orawn Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0049
Indian Penal Code, 1860 — Section 302
High Courts23 Jul 2019Allowed
Salim Raza And Ors Vs Mohan Mistry son Of Khuni Mistry And Ors
Jharkhand High Court · (2019) 07 JH CK 0038
Code Of Civil Procedure, 1908 — Section 96, 100Transfer Of Property Act, 1882 — Section 53A
High Courts22 Jul 2019Dismissed
Sushma Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0037
Jharkhand Minor Mineral Concession Rules, 2004 — Rule 23, 23(2)(b)Constitution Of India, 1950 — Article 226
High Courts18 Jul 2019Allowed/ Disposed Of
Mahabir Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0281
High Courts18 Jul 2019Allowed
Central Coalfields Limited, Ranchi Vs Binod Kumar Mandal And Ors
Jharkhand High Court · (2019) 07 JH CK 0280
High Courts18 Jul 2019Allowed
Binod Singh @ Vinod Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0279
Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 25(1b), 26, 27
High Courts18 Jul 2019Dismissed
Anuj Kumar @ Chhotu Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0278
Indian Penal Code, 1860 — Section 34, 302, 304(B), 498AHindu Marriage Act, 1955 — Section 13(B)Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Jul 2019Disposed Of
Khirodhar Nayak Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0277
Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 4Code Of Criminal Procedure, 1973 — Section 313
High Courts18 Jul 2019Allowed
Basudeo Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0276
Indian Penal Code, 1860 — Section 34, 302, 323
High Courts18 Jul 2019Dismissed
M/s Devprabha Construction Pvt. Ltd And Ors Vs Coal India Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0036
Constitution Of India, 1950 — Article 226
High Courts18 Jul 2019Disposed Off
Nafish Ahmad And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0035
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts18 Jul 2019Partly Allowed
Chuneshwar Sai @ Chunnu Sai Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0034
Indian Penal Code, 1860 — Section 34, 302, 364, 380, 395, 452Code Of Criminal Procedure, 1973 — Section 311
High Courts17 Jul 2019
Shashi Bhushan Singh Vs State Of Jharkhand through Vigilance & Anr
Jharkhand High Court · (2019) 07 JH CK 0268
Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts17 Jul 2019Disposed Of
Kailash Prasad Yadav And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0267
High Courts17 Jul 2019Dismissed
Khirod Modi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0266
Indian Forest Act, 1927 — Section 29, 29(1), 30, 32, 33Code Of Criminal Procedure, 1973 — Section 468, 469, 468(2)(b)
High Courts17 Jul 2019Dismissed
Rameshwar Thakur And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0265
Constitution Of India, 1950 — Article 226
High Courts17 Jul 2019Allowed
Santoshini Murmu Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0264
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 41 Rule 3AConstitution Of India, 1950 — Article 227
High Courts17 Jul 2019Allowed
Arti Hazra Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0263