High Courts02 Aug 2019Dismissed
Basudeo Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0100
Prevention Of Corruption Act, 1988 — Section 7, 13
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 37 of 71
High Courts02 Aug 2019Dismissed
Ranchi Industrial Area Development Authority And Ors Vs Maya Devi And Ors
Jharkhand High Court · (2019) 08 JH CK 0099
Code Of Civil Procedure, 1908 — Section 47, 115Arbitration And Conciliation Act, 1996 — Section 11(6)Constitution Of India, 1950 — Article 227
High Courts02 Aug 2019Disposed Of
Baidyanath Choudhary And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0097
High Courts02 Aug 2019Disposed Of
Patun Bibi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0095
Code Of Criminal Procedure, 1973 — Section 125
High Courts02 Aug 2019Allowed
Birendra Narayan @ Birendra Narayan Rawani Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0094
Indian Penal Code, 1860 — Section 34, 498, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 315, 354
High Courts02 Aug 2019Allowed
Lusa Mahato And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0093
Indian Penal Code, 1860 — Section 406, 420
High Courts02 Aug 2019Dismissed
Shravan Kumar Gupta And Ors Vs Usha Devi And Ors
Jharkhand High Court · (2019) 08 JH CK 0016
Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts02 Aug 2019Allowed
Nizamuddin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0015
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 342, 380, 427, 452, 504, 506
High Courts02 Aug 2019Partly Allowed
Lal Mohan Nag Vs State Of Bihar
Jharkhand High Court · (2019) 08 JH CK 0013
Indian Penal Code, 1860 — Section 34, 302, 304II, 324
High Courts02 Aug 2019Partly Allowed
Guna Ram Manjhi And Ors Vs State Of Bihar
Jharkhand High Court · (2019) 08 JH CK 0012
Indian Penal Code, 1860 — Section 34, 300, 302, 304, 304II
High Courts01 Aug 2019Allowed
Bijoy Kerketta Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0090
High Courts01 Aug 2019Allowed
Collector Mishra Vs Management Of Bokaro Steel Plant
Jharkhand High Court · (2019) 08 JH CK 0089
Industrial Disputes Act, 1947 — Section 2(oo), 4(k), 25FConstitution Of India, 1950 — Article 14, 21, 226
High Courts01 Aug 2019Dismissed
Bijay Khosla Vs Registrar, Co-operative Societies, Engineers Hostel No.1, Dhurwa And Ors
Jharkhand High Court · (2019) 08 JH CK 0088
Jharkhand Co-operative Societies Act, 1935 — Section 48Constitution Of India, 1950 — Article 226
High Courts01 Aug 2019Dismissed
Md. Abid Hussain son Of late Hussaini Vs Quamar Jamal
Jharkhand High Court · (2019) 08 JH CK 0087
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10(2), Order 1 Rule 10(1), Order 1 Rule 10(2), Order 1 Rule 10(3), Order 1 Rule 10, Order 6 Rule 17Constitution Of India, 1950 — Article 226, 227
High Courts01 Aug 2019Disposed Of
Damodar Valley Corporation Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0086
Payment Of Gratuity Act, 1972 — Section 2(e), 3A, 4(1), 4(6), 7, 7(3), 13, 14Central Civil Services (Pension) Rules, 1972 — Rule 71Constitution Of India, 1950 — Article 300A
High Courts01 Aug 2019Allowed
Singo Murmu And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0085
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts01 Aug 2019Allowed
Antoni Kandulna And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0084
Indian Penal Code, 1860 — Section 34, 302
High Courts01 Aug 2019Partly Allowed
Prakash Ram And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0083
Indian Penal Code, 1860 — Section 148, 149, 302, 323, 324, 325
High Courts01 Aug 2019Allowed
Faguwa Munda @ Faguwa Munda And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0082
Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 27
High Courts01 Aug 2019Partly Allowed
Kushar Sao @ Rajendra Sao And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0081
Indian Penal Code, 1860 — Section 141, 147, 148, 149, 302, 307, 323, 324, 326, 341