High Courts07 Aug 2019Disposed Of
Rabindra Nath Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0135
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 35 of 71
High Courts07 Aug 2019Disposed Of
Saroj Devi Vs Rajendra Institute Of Medical Science And Ors
Jharkhand High Court · (2019) 08 JH CK 0134
High Courts07 Aug 2019Disposed Of
Prabha Devi Vs Eastern Coal Field Limited And Ors
Jharkhand High Court · (2019) 08 JH CK 0133
Coal Bearing Areas (Acquisition And Development) Act, 1957 — Section 6, 14, 14(2), 14(5), 14(6), 14(8), 17, 17(2)Constitution Of India, 1950 — Article 226
High Courts07 Aug 2019Disposed Of
R.B. Choubey Vs Union Of India Ors And
Jharkhand High Court · (2019) 08 JH CK 0132
Constitution Of India, 1950 — Article 226, 227
High Courts07 Aug 2019Allowed
Titu Sardar And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0131
Indian Penal Code, 1860 — Section 34, 302
High Courts07 Aug 2019Allowed
Bhaba Das And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0130
Indian Penal Code, 1860 — Section 34, 302, 304BCode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 113B
High Courts07 Aug 2019Allowed
Mathura Hembram Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0129
Indian Penal Code, 1860 — Section 34, 302
High Courts07 Aug 2019Partly Allowed
Fulo Bhandari Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0128
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 162
High Courts07 Aug 2019Partly Allowed
Sogen Hansda @ Doman Majhi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0127
Indian Penal Code, 1860 — Section 34, 302, 326, 449
High Courts06 Aug 2019Allowed
Gayatri Singh @ Gayatri Devi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0126
Indian Penal Code, 1860 — Section 120(B), 323, 341, 417, 418, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Aug 2019Disposed Of
Munshi Yadav Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0125
High Courts06 Aug 2019Dismissed
Sarojini Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0124
Constitution Of India, 1950 — Article 12, 32, 226, 298
High Courts06 Aug 2019Disposed Of
Satyadeo Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) FFLT 63
Bihar Pension Rules, 1950 — Rule 58, 59, 109
High Courts06 Aug 2019Allowed
Sushma Kumari Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 08 JH CK 0122
High Courts06 Aug 2019Dismissed
Prayag Mahto @ Kurmi Vs Yado Kurmi And Ors
Jharkhand High Court · (2019) 08 JH CK 0121
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts06 Aug 2019Dismissed
Mangal Bhagat Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0120
Chotanagpur Tenancy Act, 1908 — Section 71, 71A, 72Constitution Of India, 1950 — Article 226, 227
High Courts06 Aug 2019Allowed
Fatima Bibi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0119
High Courts06 Aug 2019Allowed
Baiju Gope And Ors Vs Ram Briksh Gope
Jharkhand High Court · (2019) 08 JH CK 0118
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts06 Aug 2019Partly Allowed
Chhatu Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0117
Indian Penal Code, 1860 — Section 141, 147, 148, 149, 302, 323Arms Act, 1959 — Section 27
High Courts06 Aug 2019Allowed
Bishwanath Baraik And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0116
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161