High Courts09 Aug 2019Dismissed
Ramkandey Mishra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0155
Right To Information Act, 2005 — Section 6, 7, 8, 8(1)(d), 8(1)(g), 11, 11(1)Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 34 of 71
High Courts09 Aug 2019Dismissed
Pradeep Kumar Vs Kanchan Kumari And Ors
Jharkhand High Court · (2019) 08 JH CK 0153
Code Of Criminal Procedure, 1973 — Section 125
High Courts09 Aug 2019Dismissed
Birendra Kumar Vs State Of Bihar And Ors
Jharkhand High Court · (2019) 08 JH CK 0151
Code Of Criminal Procedure, 1973 — Section 164, 313, 227, 228, 397Indian Penal Code, 1860 — Section 115, 120BConstitution Of India, 1950 — Article 136
High Courts09 Aug 2019Disposed Of
M/s Devprabha Construction Pvt. Ltd. And Ors
Jharkhand High Court · (2019) 08 JH CK 0150
High Courts09 Aug 2019Dismissed/ Disposed Of
Nandan Lohra And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0149
Constitution Of India, 1950 — Article 16
High Courts09 Aug 2019Allowed
Nagendra Thakur Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0002
Jharkhand Pension Rules, 2000 — Rule 43(a), 43(b), 43(b)(a)(i), 43(b)(a)(ii)Bihar Pension Rules, 1950 — Rule 139
High Courts09 Aug 2019Disposed Off
Kaushalya Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0001
Constitution Of India, 1950 — Article 226
High Courts08 Aug 2019Dismissed
Shambhu Sardar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0148
Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2), 113, 114Land Acquisition Act, 1894 — Section 4, 5, 6, 11, 12General Clauses Act, 1897 — Section 6
High Courts08 Aug 2019Dismissed
Arun Pradhan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0147
Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2), 113, 114Land Acquisition Act, 1894 — Section 4, 5, 6, 11, 12General Clauses Act, 1897 — Section 6
High Courts08 Aug 2019Partly Allowed
Nripendra Nath Thakur Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0146
High Courts08 Aug 2019Partly Allowed
Sanjay Kumar Savita Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0145
Jharkhand service code, 2001 — Section 96Jharkhand Public Works Department Code — Rule 228, 283, 292, 293
High Courts08 Aug 2019Disposed Of
Girja Devi Vs State Of Jharkhand & Ors
Jharkhand High Court · (2019) 08 JH CK 0144
High Courts08 Aug 2019Allowed
Bandey Oraon Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0143
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 325
High Courts08 Aug 2019Allowed
Jamiruddin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0142
Indian Penal Code, 1860 — Section 395
High Courts08 Aug 2019Allowed
Jafar Ansari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0141
Indian Penal Code, 1860 — Section 149, 302, 307Code Of Criminal Procedure, 1973 — Section 275, 276, 278
High Courts08 Aug 2019Partly Allowed
Tonkaram Yadav @ Tonkadhar Gope Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0140
Indian Penal Code, 1860 — Section 302, 325
High Courts08 Aug 2019Partly Allowed
Baijnath Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0139
Indian Penal Code, 1860 — Section 34, 300, 302, 304II, 342, 448
High Courts08 Aug 2019Allowed
Anua Oraon Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0138
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 325Code Of Criminal Procedure, 1973 — Section 294, 315
High Courts07 Aug 2019Allowed
Baneshwar Rabidas Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0137
Jharkhand Service Code, 2001 — Rule 58, 74, 103
High Courts07 Aug 2019Dismissed
Central Coalfields Limited Vs Kapurni Khatun And Ors
Jharkhand High Court · (2019) 08 JH CK 0136
Code Of Civil Procedure, 1908 — Section 115, 151, 152, Order 28 Rule 11Land Acquisition Act, 1894 — Section 18, 80Government Of India Act, 1915 — Section 107