COURT ARCHIVE

Jharkhand High Court judgments, 2019

1,412 judgments · page 33 of 71

High Courts13 Aug 2019Disposed Of

Bijay Kant Jha And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0165

Indian Penal Code, 1860 — Section 40, 41, 42Code Of Criminal Procedure, 1973 — Section 2(n)General Clauses Act, 1897 — Section 3(38)

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High Courts13 Aug 2019Disposed Of

Shakiluzzaman Khan @ Shakilluzzaman Khan @ S.Z Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0164

Bihar & Orissa Public Demand Recovery Act, 1914 — Section 3, 7, 9, 10, 16Constitution Of India, 1950 — Article 226

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High Courts13 Aug 2019Disposed Of

Shakiluzzaman Khan @ Shakilluzaman Khan @ S. Z Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0163

Bihar & Orissa Public Demand Recovery Act, 1914 — Section 3, 7, 9, 10, 16Constitution Of India, 1950 — Article 226

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High Courts13 Aug 2019Disposed Of

Sarfuzama Khan @ Sarifuzama Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0162

Bihar & Orissa Public Demand Recovery Act, 1914 — Section 3, 7, 9, 10, 16Constitution Of India, 1950 — Article 226

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High Courts13 Aug 2019Disposed Of

Shakiluzzaman Khan @ Shakiluzama Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0161

Bihar & Orissa Public Demand Recovery Act, 1914 — Section 3, 7, 9, 10, 16Constitution Of India, 1950 — Article 226

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High Courts13 Aug 2019Disposed Of

Sarfuddin Khan @ Sarfuzama Khan @ Sarifuzama Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0159

Bihar & Orissa Public Demand Recovery Act, 1914 — Section 3, 7, 9, 10, 16Constitution Of India, 1950 — Article 226

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High Courts13 Aug 2019Disposed Of

Abdul Mannan Khan @ Abdul Manan Khan @ Abdul Mannan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0158

Bihar & Orissa Public Demand Recovery Act, 1914 — Section 3, 7, 9, 10, 16Constitution Of India, 1950 — Article 226

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High Courts13 Aug 2019Disposed Off

Chandra Bhushan Tiwary Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0027

Indian Penal Code, 1860 — Section 323, 341, 379, 406, 409, 420, 467, 468, 471, 472

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High Courts13 Aug 2019Dismissed

Pramila Kumari @ Pramila Rahul And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0026

Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure, 1973 — Section 482

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High Courts13 Aug 2019Disposed Off

Jahirul Islam Vs Jharkhand Urja Vikas Nigam Limited And Ors

Jharkhand High Court · (2019) 08 JH CK 0025

Code Of Criminal Procedure, 1973 — Section 438(2)Electricity Act, 2003 — Section 154Constitution Of India, 1950 — Article 226

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High Courts13 Aug 2019Dismissed

Arjun Kumar Karmali Vs Chairman Cum Managing Director And Ors

Jharkhand High Court · (2019) 08 JH CK 0024

Land Acquisition Act, 1894 — Section 4Constitution Of India, 1950 — Article 226

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High Courts13 Aug 2019Disposed Off

Khadi Gram Udyog Sangh Dhanbad Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0023

Constitution Of India, 1950 — Article 226

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High Courts09 Aug 2019Dismissed

Mohan Gorain Vs Steel Authority Of India Limited And Ors

Jharkhand High Court · (2019) 08 JH CK 0182

Constitution Of India, 1950 — Article 226

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High Courts09 Aug 2019Allowed

Dr. Kumaresh Prasad Singh Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0181

Rajasthan Subordinate Service Rules, 1971 — Rule 18Constitution Of India, 1950 — Article 14

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High Courts09 Aug 2019Allowed

Akhileshwar Lal Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0180

Jharkhand Pension Rules, 2000 — Rule 43(b)

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High Courts09 Aug 2019Dismissed

Swapan Bhattacharya Vs Bank Of India And Ors

Jharkhand High Court · (2019) 08 JH CK 0179

Constitution Of India, 1950 — Article 226, 227Oriental Bank Of Commerce Officer Employees (Conduct) Regulations, 1982 — Regulation 3(1)

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High Courts09 Aug 2019Allowed

Kanchan Kumari And Ors Vs Pradeep Kumar

Jharkhand High Court · (2019) 08 JH CK 0176

Code Of Criminal Procedure, 1973 — Section 125, 354(6)

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High Courts09 Aug 2019Dismissed

Jamil Akhtar @ Md. Zamil Akhtar Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0174

Code Of Criminal Procedure, 1973 — Section 125, 127

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High Courts09 Aug 2019Disposed Of

M/s Devprabha Construction Pvt. Ltd. (JV), Saraidhela, Dhanbad. And Ors Vs Coal India Limited, Kolkata, West Bengal And Ors

Jharkhand High Court · (2019) 08 JH CK 0172

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High Courts09 Aug 2019Dismissed

Akash Devi And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0156

Constitution Of India, 1950 — Article 226Chotanagpur Tenancy Act, 1908 — Section 80, 81, 83

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