High Courts22 Aug 2019Allowed
Ranjan Kishore Sharma And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0040
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 32 of 71
High Courts22 Aug 2019Dismissed
Shyamapada Kumbhkar And Ors Vs Parmeshwar Kumbhkar And Ors
Jharkhand High Court · (2019) 08 JH CK 0039
Code Of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Order 41 Rule 27(1)(a), Order 41 Rule 27(1)(aa), Rule 27(1)(b)Constitution Of India, 1950 — Article 227
High Courts22 Aug 2019Allowed
Babun Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0038
Indian Penal Code, 1860 — Section 34, 302
High Courts22 Aug 2019Dismissed
Prashant Verma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0037
High Courts22 Aug 2019Dismissed
Chaturanan Rout Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0036
High Courts21 Aug 2019Disposed Off
Kula Nand Thakur Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0035
High Courts21 Aug 2019Dismissed
Their workman Union represented through Sri Ram Ratan Ram Vs Union Of India And Ors
Jharkhand High Court · (2019) 08 JH CK 0034
Industrial Disputes Act, 1947 — Section 2A, 2K, 10
High Courts21 Aug 2019Disposed Off
Khurshid Alam Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0033
High Courts21 Aug 2019Dismissed
R.I.T Building Shopkeeper Association And Ors Vs Ranchi Regional Development Authority, Ranchi And Ors
Jharkhand High Court · (2019) 08 JH CK 0032
Constitution Of India, 1950 — Article 226
High Courts21 Aug 2019Partly Allowed
Vidhyadhar Pater And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0031
Indian Penal Code, 1860 — Section 34, 149, 300, 302, 326
High Courts20 Aug 2019Allowed
M/s Simplex Infrastructures Limited, Ranchi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0028
Jharkhand Value Added Tax Act, 2005 — Section 18(4)(iii), 18(6), 18(8)Jharkhand Value Added Tax Rules, 2006 — Rule 35(2)
High Courts16 Aug 2019Disposed Off
Suresh Gadodia And Ors Vs Ganesh Mahto
Jharkhand High Court · (2019) 08 JH CK 0020
Bihar Shops And Establishment Act, 1953 — Section 26(2)Industrial Disputes Act, 1947 — Section 33C(2)Bihar Shops And Establishment Rules, 1955 — Rule 21, 23
High Courts16 Aug 2019Allowed
West Bokaro Colliery (TISCO) Vs Kalim Ansari And Ors
Jharkhand High Court · (2019) 08 JH CK 0019
Land Acquisition Act, 1894 — Section 18, 54
High Courts14 Aug 2019Disposed Off
Haribans Yadav Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0022
Constitution Of India, 1950 — Article 226
High Courts14 Aug 2019Allowed
Jay Ram Majhi Vs Union Of India And Ors
Jharkhand High Court · (2019) 08 JH CK 0021
High Courts13 Aug 2019Dismissed
A.K. Charmodak Vs M/s Steel Authority Of India Ltd And Ors
Jharkhand High Court · (2019) 08 JH CK 0170
Industrial Disputes Act, 1947 — Section 2A, 2(a), 2(k), 10, 10(1)Constitution Of India, 1950 — Article 226
High Courts13 Aug 2019Dismissed/ Disposed Of
Sanjay Paul Vs Rakesh Chandra Das
Jharkhand High Court · (2019) 08 JH CK 0169
Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts13 Aug 2019Dismissed/ Disposed Of
Small Scale Bee-Hive Hard Coke Producers’ Association Vs Union Of India And Ors
Jharkhand High Court · (2019) 08 JH CK 0168
Essential Commodities Act, 1955 — Section 3, 5Constitution Of India, 1950 — Article 39(b), 226
High Courts13 Aug 2019Allowed
M/s Karvy Stock Broking Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0167
Bihar Shops And Establishments Act, 1953 — Section 2(4), 26, 26(2)Constitution Of India, 1950 — Article 226
High Courts13 Aug 2019Dismissed
Ram Chandra Pandey And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0166
Police Manual — Section 60Constitution Of India, 1950 — Article 226