High Courts03 Sept 2019Disposed Off
Jagarnath Mahto And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0008
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 30 of 71
High Courts03 Sept 2019Disposed Off
Sudhir Kumar Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0007
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 469, 471Constitution Of India, 1950 — Article 226
High Courts03 Sept 2019Dismissed/ Disposed Off
Linde India Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0006
Jharkhand Value Added Tax Act, 2005 — Section 2(xlviii), 40(2)Central Excise Act, 1944 — Section 4Indian Contract Act, 1872 — Section 23
High Courts03 Sept 2019Allowed
Zonal Manager And Disciplinary Authority Vs Anjana Sah And Ors
Jharkhand High Court · (2019) 09 JH CK 0005
High Courts29 Aug 2019Dismissed
M/s. Bharat Coking Coal Limited Vs Deputy Chief Labour Commissioner (Central) And Ors
Jharkhand High Court · (2019) 08 JH CK 0078
Companies Act, 2013 — Section 617
High Courts29 Aug 2019Allowed
Kamal Deo Narayan Singh Vs Bihar State Pollution Control Board And Ors
Jharkhand High Court · (2019) 08 JH CK 0076
Civil Services (Classification, Control & Appeal) Rules, 1935 — Rule 55Punjab Civil Services (Punishment And Appeal) Rules, 1970 — Rule 4. 12, 5(iv), 5(v), 8, 9
High Courts29 Aug 2019Disposed Off
Chandramani Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0074
Constitution Of India, 1950 — Article 226
High Courts29 Aug 2019Disposed Off
Vision & Vision Pvt. Ltd Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0073
High Courts29 Aug 2019Allowed
Basudeo Gope Vs Vinoba Bhave University And Ors
Jharkhand High Court · (2019) 08 JH CK 0072
High Courts29 Aug 2019Allowed
Anil Kumar Sharma alias Anil Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0071
Indian Forest Act, 1927 — Section 33
High Courts29 Aug 2019Allowed
Shivajee Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0070
Civil Services (Classification, Control And Appeal) Rules, 1930 — Rule 55Central Civil Services (Pension) Rules, 1972 — Rule 43b, 43(c)
High Courts29 Aug 2019Disposed Off
Manoj Kumar Agarwal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0069
Constitution Of India, 1950 — Article 226
High Courts29 Aug 2019Disposed Off
Umesh Prasad @ Umesh Prasad Sahu Vs Mahendra Prasad Sahu
Jharkhand High Court · (2019) 08 JH CK 0068
Constitution Of India, 1950 — Article 227
High Courts29 Aug 2019Dismissed
Tilak Raj Mewar Vs Geeta Devi And Ors
Jharkhand High Court · (2019) 08 JH CK 0067
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts29 Aug 2019Disposed Off
Anil Kumar Gupta And Ors Vs Sushila Devi And Ors
Jharkhand High Court · (2019) 08 JH CK 0066
Constitution Of India, 1950 — Article 227
High Courts29 Aug 2019Disposed Off
Chairman cum Managing Director Vs Union Of India And Ors
Jharkhand High Court · (2019) 08 JH CK 0065
Payment Of Gratuity Act, 1972 — Section 7(4), 7(7)Constitution Of India, 1950 — Article 226, 227
High Courts29 Aug 2019Dismissed
Central University Of Jharkhand And Ors Vs Mausam Kumar And Ors
Jharkhand High Court · (2019) 08 JH CK 0064
University Grants Commission Act, 1956 — Section 22(3)
High Courts29 Aug 2019Allowed
Employers In relation To The Management Of Sudamdih Area Of M/s Bharat Coking Coal Limited now Eastern Jharia Area Vs Their Workman
Jharkhand High Court · (2019) 08 JH CK 0063
Industrial Disputes Act, 1947 — Section 25(F)
High Courts28 Aug 2019Dismissed
Ranjita Kindo And Ors Vs State of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0062
Indian Penal Code, 1860 — Section 120B, 323, 341, 342, 354(B), 363, 365, 376(D)Information Technology Act, 2000 — Section 67, 67ACode Of Criminal Procedure, 1973 — Section 41(A), 91, 164
High Courts28 Aug 2019Allowed
Shyam Narayan Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0061