High Courts05 Sept 2019Dismissed
Barun Singh And Ors Vs Nawal Kishor Singh
Jharkhand High Court · (2019) 09 JH CK 0012
Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 9, Order 8 Rule 10Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 29 of 71
High Courts05 Sept 2019Allowed
Lalchand Singh @ Lalchan Singh Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0011
Indian Penal Code, 1860 — Section 302
High Courts05 Sept 2019Allowed
Mahabir Oraon Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0010
Indian Penal Code, 1860 — Section 34, 302, 304I, 307
High Courts04 Sept 2019Dismissed
Ramesh Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0004
Indian Penal Code, 1860 — Section 34, 323, 364, 379, 406, 506Bihar Motor Vehicles Taxation Act, 1994 — Section 17(1), 19Constitution Of India, 1950 — Article 226, 227
High Courts04 Sept 2019Disposed Off
Bina Devi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0003
High Courts04 Sept 2019Dismissed
Silam Kumari Poddar @ Smt. Silam Agrawal Vs Sanjay Kumar Poddar And Ors
Jharkhand High Court · (2019) 09 JH CK 0002
Constitution Of India, 1950 — Article 226
High Courts04 Sept 2019Disposed Off/ Dismissed
Rajendra Yadav @ Rajendra Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0001
Indian Penal Code, 1860 — Section 323
High Courts03 Sept 2019Dismissed
Dinesh Kumar Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0095
High Courts03 Sept 2019Dismissed
Tata Iron & Steel Company Limited Vs R.S. Singh And Ors
Jharkhand High Court · (2019) 09 JH CK 0094
Industrial Disputes Act, 1947 — Section 11AConstitution Of India, 1950 — Article 136, 226
High Courts03 Sept 2019Disposed Of
International Asset Reconstruction Company Pvt. Ltd Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0093
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 5(1)(b)Indian Stamp Act, 1899 — Section 2(9), 31, 56, 56(2)
High Courts03 Sept 2019Dismissed
Manoj Kumar Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0092
Constitution Of India, 1950 — Article 226, 227
High Courts03 Sept 2019Disposed Of
Vijaya Lakshmi Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0091
High Courts03 Sept 2019Dismissed
Employers in relation to the management of Dugada Coal Washery of M/s Bharat Coking Coal Limited Vs Their workmen being represented by the Secretary And Ors
Jharkhand High Court · (2019) 09 JH CK 0090
Contract Labour (Regulation & Abolition) Act, 1970 — Section 10(1)Constitution Of India, 1950 — Article 14, 226
High Courts03 Sept 2019Allowed
Ramita Devi & Anr Vs State of Jharkhand & Ors
Jharkhand High Court · (2019) 09 JH CK 0089
Jharkhand Service Code, 2001 — Rule 58Constitution Of India, 1950 — Article 14, 16
High Courts03 Sept 2019Dismissed
Birendra Nath Bera Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0088
Bihar (now Jharkhand) State Nationalized Primary Teacher (Transfer And Disciplinary Proceeding) Rules, 1994 — Rule 8(2)Constitution Of India, 1950 — Article 14, 21
High Courts03 Sept 2019Allowed
Employers in relation to the management of North Tisra Colliery of M/s. Bharat Coking Coal Limited Vs Their workmen being represented by Bihar Colliery Kamgar Union And Ors
Jharkhand High Court · (2019) 09 JH CK 0087
Contract Labour (Regulation And Abolition) Central Rules, 1971 — Rule 72, 73Constitution Of India, 1950 — Article 226
High Courts03 Sept 2019Allowed
Sabra Khatoon Vs State of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0086
Indian Penal Code, 1860 — Section 34, 302
High Courts03 Sept 2019Dismissed
Inder Singh Vs State of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0085
Indian Penal Code, 1860 — Section 302, 307, 309Evidence Act, 1872 — Section 106
High Courts03 Sept 2019Dismissed
Policy Serving Office, Bajaj Allianz General Insurance Co. Ltd Vs Sarbatiya Devi And Ors
Jharkhand High Court · (2019) 09 JH CK 0084
Motor Vehicles Act, 1988 — Section 95(2), 96(2), 140, 147, 147(1)(b), 147(3), 147(91)(b), 149, 149(1), 149(2), 149(2)(a)(ii), 149(2)(c), 149(4), 149(5), 149(7), 163A, 163A, 165, 166, 168, 168(3), 173, 173(1), 174Code Of Civil Procedure, 1908 — Section 13Constitution Of India, 1950 — Article 141
High Courts03 Sept 2019Disposed Off
Kumar Utkarsh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0009
Bihar Land Reforms Act, 1950 — Section 4(h)Constitution Of India, 1950 — Article 226