High Courts11 Sept 2019Dismissed
Snehanshu Vats Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0031
Corruption Act, 1988 — Section 13(1)(e), 13(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 28 of 71
High Courts11 Sept 2019Dismissed
Sumitra Devi And Ors Vs Most. Sumitra Devi
Jharkhand High Court · (2019) 09 JH CK 0030
Code Of Civil Procedure, 1908 — Section 37, 151, Order 21 Rule 17(1), Order 21 Rule 17(2), Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14Constitution Of India, 1950 — Article 227
High Courts11 Sept 2019
Lalchand Dadel Vs State Information Commission & Ors
Jharkhand High Court · (2019) 09 JH CK 0029
Right To Information Act, 2005 — Section 2(h), 19(8)(b)Constitution Of India, 1950 — Article 226
High Courts11 Sept 2019Disposed Of
Ravij Kumar Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0028
Constitution Of India, 1950 — Article
High Courts11 Sept 2019Disposed Of
Gopal Govind Sponge Private Limited Vs Coal India Limited And Ors
Jharkhand High Court · (2019) 09 JH CK 0027
Constitution Of India, 1950 — Article 226
High Courts11 Sept 2019Dismissed
Somen Kumar Dawn And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0026
Code Of Civil Procedure, 1908 — Section 80
High Courts11 Sept 2019Partly Allowed
Sukra Kachhap Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0025
Indian Penal Code, 1860 — Section 300, 302, 304
High Courts06 Sept 2019Allowed
Banshi Dhar Kundu Vs State of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0096
Jharkhand Pension Rules, 2000 — Rule 43(a), 43(b)
High Courts06 Sept 2019Disposed Off
Praveen Kumar Singh Vs State Of Jharkhand Andf Ors
Jharkhand High Court · (2019) 09 JH CK 0024
Indian Penal Code, 1860 — Section 108
High Courts06 Sept 2019Dismissed
Mikail Murmu Vs Chandrai Hembram And Ors
Jharkhand High Court · (2019) 09 JH CK 0023
Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 7 Rule 14, Order 7 Rule 14(3), Order 13 Rule 10
High Courts06 Sept 2019Dismissed
Padma @ Sushma Baraik Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0022
Indian Penal Code, 1860 — Section 376, 506Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4Constitution Of India, 1950 — Article 21, 32, 41
High Courts06 Sept 2019Disposed Off
Kamal Nath Mahto Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0021
Indian Penal Code, 1860 — Section 279, 337Constitution Of India, 1950 — Article 21
High Courts06 Sept 2019Allowed
Marni Devi, wife Of Late Narayan Singh Vs General manager (HRD) And Ors
Jharkhand High Court · (2019) 09 JH CK 0020
High Courts06 Sept 2019Disposed Off
Kurshid Alam @ Md. Kurshid Alam @ Md. Taukir Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0019
Constitution Of India, 1950 — Article 226
High Courts06 Sept 2019Partly Allowed
Pappu Rajbhar Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0018
Indian Penal Code, 1860 — Section 292, 354Information Technology Act, 2000 — Section 67, 67A, 67B, 84BEvidence Act, 1872 — Section 59, 65A, 65B, 65B(2), 65B(4)
High Courts06 Sept 2019Dismissed
Tapsi Choudhary Vs Union Of India And Ors
Jharkhand High Court · (2019) 09 JH CK 0017
Code Of Criminal Procedure, 1973 — Section 216, 397(2)Indian Penal Code, 1860 — Section 34, 287, 302, 304A, 304II, 337, 338, 387
High Courts06 Sept 2019Allowed
Shambhu Pradhan Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0016
Indian Penal Code, 1860 — Section 107, 306, 498A
High Courts06 Sept 2019Disposed Off
Sukh Lal Hansda Vs State Of Jharkhand
Jharkhand High Court · (2019) 09 JH CK 0015
Indian Penal Code, 1860 — Section 34, 120B, 323, 494, 498ACode Of Criminal Procedure, 1973 — Section 156(3)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts05 Sept 2019Dismissed
Dr. Shiv Narayan Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 09 JH CK 0014
Code Of Criminal Procedure, 1973 — Section 164Evidence Act, 1872 — Section 74, 80Bihar Pension Rules, 1950 — Rule 27, 43, 43(a), 43(b), 139, 139(a), 139(B), 139(c), 193(c)
High Courts05 Sept 2019Dismissed
Sanjay Bhuian Vs Union Of India And Ors
Jharkhand High Court · (2019) 09 JH CK 0013