COURT ARCHIVE

Jharkhand High Court judgments, 2019

1,412 judgments · page 27 of 71

High Courts13 Sept 2019Dismissed

Shabd Sharan Burnwal @ Modi And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0044

Land Acquisition Act, 1894 — Section 30Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Constitution Of India, 1950 — Article 226

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High Courts13 Sept 2019Disposed Of

Nandi Kui @ Nandi Tiriya Vs State Of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0043

Indian Penal Code, 1860 — Section 34, 120B, 366, 366A, 376, 376(1), 376(2)(g)

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High Courts13 Sept 2019Dismissed

Triloke Nath Chatterjee Vs Umesh Gupta And Ors

Jharkhand High Court · (2019) 09 JH CK 0042

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High Courts13 Sept 2019Dismissed

Md. Alay Rasul Mian Vs Md. Nazmuddin Mian And Ors

Jharkhand High Court · (2019) 09 JH CK 0041

Code Of Criminal Procedure, 1973 — Section 144

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High Courts13 Sept 2019Dismissed

Narendra Prasad @ Narendra Kumar Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0040

Hindu Marriage Act, 1955 — Section 24Code Of Criminal Procedure, 1973 — Section 125

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High Courts13 Sept 2019Allowed

Sarfaraj Ansari Vs State Of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0039

Indian Penal Code, 1860 — Section 90, 375, 376

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High Courts13 Sept 2019Dismissed

Thulu Karamkar And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0038

Indian Penal Code, 1860 — Section 414, 411

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High Courts13 Sept 2019Dismissed

Ajay Kumar Sinha Vs State Of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0037

Indian Penal Code, 1860 — Section 494, 498AHindu Marriage Act, 1955 — Section 7

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High Courts13 Sept 2019Disposed Of

Parvez Alam Vs State Of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0036

Indian Penal Code, 1860 — Section 498AProbation Of Offenders Act, 1907 — Section 4Code Of Criminal Procedure, 1973 — Section 357(1)(c)

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High Courts12 Sept 2019Disposed Of

Dr. Anil Kumar Kamal And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0103

Jharkhand Service Code, 2001 — Rule 28, 67, 68, 69, 70, 71, 72Constitution Of India, 1950 — Article 14, 16, 19, 39D

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High Courts12 Sept 2019Disposed Of

Nagendra Kerketta And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0102

Right Of Children to Free And Compulsory Education Act, 2009 — Section 12, 12A, 23, 23(1)Constitution Of India, 1950 — Article 309, 226, 254

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High Courts12 Sept 2019Dismissed

Anant Kumar And Ors Vs Union of India And Ors

Jharkhand High Court · (2019) 09 JH CK 0101

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High Courts12 Sept 2019Partly Allowed

Kuldip Choudhary Vs State of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0100

Arms Act, 1959 — Section 27Indian Penal Code, 1860 — Section 34, 302, 307, 326

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High Courts12 Sept 2019Dismissed

Ram Govind Bhagat Vs Nasim Akhtar

Jharkhand High Court · (2019) 09 JH CK 0035

Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution Of India, 1950 — Article 227

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High Courts12 Sept 2019Disposed Of

M/s Patel Timber And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0034

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High Courts12 Sept 2019Disposed Of

VTP Gyan Jyoti Memorial College Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0033

Constitution Of India, 1950 — Article 226

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High Courts12 Sept 2019Dismissed

Dilasa Commodities Pvt. Ltd., Ranchi Vs Bihar State Credit & Investment Corporation, Patna, And Ors

Jharkhand High Court · (2019) 09 JH CK 0032

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High Courts11 Sept 2019Dismissed

Md. Mukhtar Ahmad Vs Manjur Ahmad And Ors

Jharkhand High Court · (2019) 09 JH CK 0099

Evidence Act, 1872 — Section 116

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High Courts11 Sept 2019Dismissed

Firoj Mian And Ors Vs State of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0098

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 452Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 164

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High Courts11 Sept 2019Allowed

Prodhan Baida Paharia @ Baida Paharia And Ors Vs State of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0097

Indian Penal Code, 1860 — Section 34, 201, 302

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