COURT ARCHIVE

Jharkhand High Court judgments, 2019

1,412 judgments · page 26 of 71

High Courts20 Sept 2019Allowed

Shanti Kumari Vs Employers In relation to The Management Of Katras Area Of M/s Bharat Cooking Coal Limited And Ors

Jharkhand High Court · (2019) 09 JH CK 0058

Constitution Of India, 1950 — Article 12, 14, 16, 15(1), 16, 16(1), 19(6), 19(1)(g), 21, 29(2), 243(d), 243(t)

High Courts20 Sept 2019Dismissed

Arvind Kumar And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0057

Constitution Of India, 1950 — Article 14, 16

High Courts20 Sept 2019Dismissed

Santosh Kumar Yadav And another Vs State Of Jharkhand And others

Jharkhand High Court · (2019) 09 JH CK 0056

Constitution Of India, 1950 — Article 226, 227

High Courts20 Sept 2019Dismissed

Ram Ashish Sharma Vs Mangli Majhi And Ors

Jharkhand High Court · (2019) 09 JH CK 0055

Code Of Criminal Procedure, 1973 — Section 144Code Of Civil Procedure, 1908 — Section 100

High Courts19 Sept 2019Dismissed

Arjun Sharma Vs State of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0109

Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138, 138(c), 141, 142Companies Act, 1956 — Section 34

High Courts19 Sept 2019Dismissed

Sanjeet Singh Vs Chedilal Tulsiyan And Ors

Jharkhand High Court · (2019) 09 JH CK 0108

Constitution of India, 1950 — Article 141, 227Limitation Act, 1963 — Section 136, 182

High Courts19 Sept 2019Disposed Of

Ramjagi Singh @ Ramjangi Singh Vs State of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0107

Indian Penal Code, 1860 — Section 406, 420, 447

High Courts19 Sept 2019Dismissed

Jagat Sahu And Ors Vs Ramchandra Sahu And Ors

Jharkhand High Court · (2019) 09 JH CK 0106

Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 161, 162, 315

High Courts19 Sept 2019Disposed Of

M/s Mecon Limited (Metallurgical and Engineering Consultants) a Government of India Enterprises Vs Md. Shamim And Ors

Jharkhand High Court · (2019) 09 JH CK 0105

Land Aquisition Act, 1894 — Section 4, 12, 18, 23(1A)

High Courts19 Sept 2019Disposed Of

Ved Prakash Gupta Vs State of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0104

Land Aquisition Act, 1894 — Section 11, 18

High Courts16 Sept 2019Dismissed/ Disposed Off

State Board Of Technical Education Vs Marverick Consultancy Pvt. Limited, Ranchi

Jharkhand High Court · (2019) 09 JH CK 0054

Arbitration And Conciliation Act, 1996 — Section 28, 28(3), 34, 34(2)(A), 34(2)(b)(ii), 34(5), 34(6), 48Code Of Civil Procedure, 1908 — Section 80

High Courts16 Sept 2019Dismissed

Sunita Devi And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0053

High Courts16 Sept 2019Dismissed

M/s Jamshedpur Fine Chemicals Private Limited And Ors Vs Authorised Officer, Canara Bank And Ors

Jharkhand High Court · (2019) 09 JH CK 0052

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(1), 13(2), 13(4), 13(8), 17Transfer Of Property Act, 1882 — Section 60Security Interest (Enforcement) Rules, 2002 — Rule 8(1)

High Courts16 Sept 2019Disposed Of

Amrita Devi And Ors Vs Arun Kumar

Jharkhand High Court · (2019) 09 JH CK 0051

Code Of Civil Procedure, 1908 — Section 148, Order 8 Rule 1Constitution Of India, 1950 — Article 227

High Courts16 Sept 2019Disposed Of

M/s Jamshedpur Welpack Ploy Industries Ltd. Vs Jharkhand Urja Vikas Nigam Ltd And Ors

Jharkhand High Court · (2019) 09 JH CK 0050

Bihar And Orissa Public Demands Recovery Act, 1914 — Section 6, 7, 9, 10Constitution Of India, 1950 — Article 226

High Courts16 Sept 2019Dismissed

Raghuwar Singh Munda And Ors Vs Radha Mohan Singh Munda And Ors

Jharkhand High Court · (2019) 09 JH CK 0049

High Courts16 Sept 2019Dismissed

Sachin Kumar Vs State Of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0048

Code Of Criminal Procedure, 1973 — Section 239, 397, 401Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)

High Courts16 Sept 2019Dismissed

Asha Ram Bedia Vs M/s Central Coalfields Limited And Ors

Jharkhand High Court · (2019) 09 JH CK 0047

High Courts16 Sept 2019Allowed

Madhubala Sinha And Ors Vs M/s. Central Coalfields Limited, Ranchi And Ors

Jharkhand High Court · (2019) 09 JH CK 0046

Code Of Criminal Procedure, 1973 — Section 125General Clauses Act, 1897 — Section 2(1)(d), 13Constitution Of India, 1950 — Article 12, 14, 15, 16, 16(1), 16(2)

High Courts13 Sept 2019Dismissed

Sumitra Devi @ Sumitra Kumari And Ors Vs Chandan Munda And Ors

Jharkhand High Court · (2019) 09 JH CK 0045

Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2), Order 12 Rule 4a, Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 3(1), Order 22 Rule 3(2), Order 22 Rule 3(3), Order 22 Rule 4Constitution Of India, 1950 — Article 227