COURT ARCHIVE

Jharkhand High Court judgments, 2019

1,412 judgments · page 24 of 71

High Courts14 Oct 2019Dismissed

Heavy Engineering Corporation Limited, Dhurwa, Ranchi Vs Board For Industrial And Financial Reconstruction And Others

Jharkhand High Court · (2019) 10 JH CK 0036

Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7(Q), 14B, 32BSick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1)

High Courts14 Oct 2019Allowed

M/s Himanchal Construction Company Private Limited Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 10 JH CK 0035

Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution Of India, 1950 — Article 227

High Courts14 Oct 2019Dismissed

Niwaran Prasad Mahto Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 10 JH CK 0034

Constitution Of India, 1950 — Article 226

High Courts14 Oct 2019Disposed Of

Commercial Taxes Bar Association, Sakchi, Jamshedpur Vs Jharkhand State Bar Council And Ors

Jharkhand High Court · (2019) 10 JH CK 0033

Bar Council Of India Rules — Rule 40

High Courts14 Oct 2019Dismissed

Rajendra Bediya Vs State Of Jharkhand

Jharkhand High Court · (2019) 10 JH CK 0032

Indian Penal Code, 1860 — Section 302, 307, 325Code Of Criminal Procedure, 1973 — Section 161, 162,Evidence Act, 1872 — Section 145, 157

High Courts14 Oct 2019Partly Allowed

Ram Angaria And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 10 JH CK 0031

Indian Penal Code, 1860 — Section 34, 201, 302, 326Prevention Of Witch (DAAIN) Practices Act, 2001 — Section 4

High Courts14 Oct 2019

Md. Faisal Zahid Vs Union Of India

Jharkhand High Court · (2019) 10 JH CK 0006

Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d)Code Of Criminal Procedure, 1973 — Section 82

High Courts14 Oct 2019Dismissed

Krishna Nandan Prasad Sinha Vs Vikash Kumar Agrawal And Ors

Jharkhand High Court · (2019) 10 JH CK 0005

Code Of Civil Procedure, 1908 — Section 30, 151, Order 11 Rule 1Constitution Of India, 1950 — Article 227

High Courts14 Oct 2019

Sanjay Gorai @ Bhote Gorai Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 10 JH CK 0004

Code Of Criminal Procedure, 1973 — Section 125, 125(4), 125(5), 127, 127(3)Indian Penal Code, 1860 — Section 406, 494, 498A

High Courts12 Oct 2019Allowed

Mukku Dome @ Mukund Dome And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 10 JH CK 0030

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 337, 447

High Courts12 Oct 2019Disposed Of

Naushad Khan Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 10 JH CK 0003

Jharkhand Building (Lease, Rent And Eviction) Control Act, 2011 — Section 12, 40Constitution Of India, 1950 — Article 226

High Courts11 Oct 2019Allowed

Nakal Mahamarik And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 10 JH CK 0029

Indian Penal Code, 1860 — Section 147, 307, 323, 341

High Courts11 Oct 2019Dismissed

Sunil Kumar Singh @ Sunil Bharti Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 10 JH CK 0028

Code Of Criminal Procedure, 1973 — Section 125

High Courts11 Oct 2019Allowed

Badri Kewat @ Rawani Vs State Of Jharkhand

Jharkhand High Court · (2019) 10 JH CK 0002

Indian Penal Code, 1860 — Section 307, 326, 341, 394

High Courts11 Oct 2019Disposed Of

Manju Devi @ Manju Sahu Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 10 JH CK 0001

Negotiable Instruments Act, 1881 — Section 138

High Courts28 Sept 2019Disposed Of

M/s Aggar Security Services (I) Private Limited Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0083

Constitution Of India, 1950 — Article 226

High Courts27 Sept 2019Disposed Of

Anwar Ahmad Ansari Vs State Of Jharkhand And Ors

Jharkhand High Court · (2019) 09 JH CK 0082

Constitution Of India, 1950 — Article 226

High Courts27 Sept 2019Dismissed

Sunil Kumar And Ors Vs State Of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0081

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323

High Courts27 Sept 2019Dismissed

Raju Rajwar Vs State Of Jharkhand

Jharkhand High Court · (2019) 09 JH CK 0080

Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 304BEvidence Act, 1872 — Section 113

High Courts27 Sept 2019Dismissed

Muslim Ansari And Ors Vs Sakur Mian And Ors

Jharkhand High Court · (2019) 09 JH CK 0079

Code Of Civil Procedure, 1908 — Section 100