COURT ARCHIVE

Jharkhand High Court judgments, 2019

1,412 judgments · page 31 of 71

High Courts26 Aug 2019Disposed Off

Satish Giri And Ors Vs State of Jharkhand And Ors

Jharkhand High Court · (2019) 08 JH CK 0050

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 14, 14(i), 14(ii), 14(1)(i), 14(1)(ii), 14(1)(iii), 14(1)(iv), 14(1)(v), 14(1)(vi), 14(1)(vii), 14(1)(viii), 14(1)(ix), 17, 17(1)Recovery Of Debts Due to Banks And Financial Institutions Act, 1993 — Section 19(4)Constitution Of India, 1950 — Article 226