High Courts06 Aug 2019Allowed
Lipa Mohli And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0115
Indian Penal Code, 1860 — Section 34, 302, 328Code Of Criminal Procedure, 1973 — Section 294
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 36 of 71
High Courts06 Aug 2019Allowed/ Disposed Of
Anjani Kumar Pandey And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0114
Minimum Wages Act, 1948 — Section 20(6), 20(6A)
High Courts06 Aug 2019Dismissed
Sita Ram Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0007
Santhal Pragana Tenancy Act, 1949 — Section 42Constitution Of India, 1950 — Article 226
High Courts06 Aug 2019Dismissed
Gunjan Kumar Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0006
Constitution Of India, 1950 — Article 226
High Courts06 Aug 2019Allowed
Ravi Ganjhu And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0005
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts06 Aug 2019Allowed
Bhagwan Ram Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0004
Indian Penal Code, 1860 — Section 376, 488, 511
High Courts06 Aug 2019Dismissed
Central Coalfields Limited, Ranchi And Ors Vs Indu Bhushan Prasad
Jharkhand High Court · (2019) 08 JH CK 0003
High Courts05 Aug 2019Disposed Of
Khurshid Alam Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0112
Constitution Of India, 1950 — Article 226, 227Punjab National Bank Officer Employees (Discipline And Appeal) Regulations, 1977 — Regulation 7(2)
High Courts05 Aug 2019Allowed
Indradeo Prasad Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0111
Indian Penal Code, 1860 — Section 201, 302Punjab National Bank Officer Employees (Discipline And Appeal) Regulations, 1977 — Regulation 7(2)
High Courts05 Aug 2019Disposed Of
Dilip Kumar Mishra And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0110
Bihar/Jharkhand Public Land Encroachment Act, 1956 — Section 3, 3(1)(a), 4, 5, 5(1), 6, 6(1)Constitution Of India, 1950 — Article 226
High Courts05 Aug 2019Dismissed
Management Of Fertilizer Corporation Of India Limited Vs Union Of India And Ors
Jharkhand High Court · (2019) 08 JH CK 0109
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 7, 7(3)Payment Of Gratuity Act, 1972 — Section 4(1), 4(6), 4(6)(a), 4(6)(b)(i), 4(6)(b)(ii), 7(3A), 13, 14Constitution Of India, 1950 — Article 300A
High Courts05 Aug 2019Allowed
Bachchu Prasad Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0108
High Courts05 Aug 2019Partly Allowed
Fakir Bhakat @ Phakir Chandra Bhakat And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0107
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 379Explosive Substances Act, 1883 — Section 4, 5Code Of Criminal Procedure, 1973 — Section 360, 361
High Courts05 Aug 2019Partly Allowed
Paulus Kharia And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0106
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 325
High Courts05 Aug 2019Partly Allowed
Juman Mian And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0105
Indian Penal Code, 1860 — Section 147, 149, 302, 307, 323, 324, 325, 326, 341
High Courts05 Aug 2019Allowed
Ram Sharma And Ors Vs State Of Bihar (now Jharkhand)
Jharkhand High Court · (2019) 08 JH CK 0104
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Aug 2019Partly Allowed
Dabui Burh Vs State Of Jharkhand
Jharkhand High Court · (2019) 08 JH CK 0103
Indian Penal Code, 1860 — Section 300, 302, 304II
High Courts05 Aug 2019Partly Allowed
Fakir Bhakat @ Phakir Chandra Bhakat And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0009
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 379Code Of Criminal Procedure, 1973 — Section 360, 361
High Courts05 Aug 2019Dismissed
Kansai Nerolac Paints Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0008
Bihar Shops And Establishments Act, 1953 — Section 2(6), 26, 26(1), 26(2)Indian Contract Act, 1872 — Section 23Constitution Of India, 1950 — Article 14
High Courts02 Aug 2019Dismissed
Jitendra Kumar Agarwala Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0101
Code Of Criminal Procedure, 1973 — Section 438, 439, 439(2), 464, 467, 471, 482, 498