High Courts01 Aug 2019Allowed
Sagar Tirkey And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 08 JH CK 0080
Land Acquisition Act, 1894 — Section 18, 54
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 38 of 71
High Courts29 Jul 2019Dismissed
TISCO Mazdoor Union Vs Tata Iron And Steel Company Limited
Jharkhand High Court · (2019) 07 JH CK 0039
Code Of Civil Procedure, 1908 — Section 100Bihar Buildings (Lease, Rent And Eviction) Control Act, 1982 — Section 20
High Courts26 Jul 2019Dismissed
Md. Ismail Vs Salma Khatoon And Ors
Jharkhand High Court · (2019) 07 JH CK 0042
Code Of Civil Procedure, 1908 — Order 14 Rule 2Constitution Of India, 1950 — Article 227
High Courts26 Jul 2019Disposed Off
State Project Director Vs M/s Raj Enterprises
Jharkhand High Court · (2019) 07 JH CK 0041
Commercial Courts Act, 2015 — Section 8, 13, 16Code Of Civil Procedure, 1908 — Section 38, 39, 47, 115, Order 8 Rule 1, Order 21 Rule 22Arbitration And Conciliation Act, 1996 — Section 10, 34, 36
High Courts26 Jul 2019Disposed Off
Central Coalfields Limited Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0040
Bihar & Orissa Public Demand Recovery Act, 1914 — Section 7, 9Constitution Of India, 1950 — Article 226
High Courts25 Jul 2019Dismissed
Malo Devi And Ors Vs Meera Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0048
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 5Constitution Of India, 1950 — Article 227
High Courts25 Jul 2019Allowed
Kalabati Mahato Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0047
Bihar Tenant's Holdings (Maintenance Of Records) Act, 1973 — Section 3, 14, 15, 16Constitution Of India, 1950 — Article 226
High Courts25 Jul 2019Disposed Off
Surya Nandan Sinha Vs Hindustan Steelworks Construction Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0046
High Courts25 Jul 2019Partly Allowed
Bachcha Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0045
Indian Penal Code, 1860 — Section 34, 302, 325
High Courts25 Jul 2019Allowed
Ram Prasad Rana Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0044
Indian Penal Code, 1860 — Section 315, 376
High Courts25 Jul 2019Allowed
Central Coalfields Limited And Ors Vs Kurban Mian And Ors
Jharkhand High Court · (2019) 07 JH CK 0043
Land Aquisition Act, 1894 — Section 4, 18
High Courts24 Jul 2019Disposed Of
Rajendra Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0275
High Courts24 Jul 2019Dismissed
Pramod Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0274
Probation Of Offenders Act, 1958 — Section 4Indian Penal Code, 1860 — Section 34, 379, 427, 447, 452
High Courts24 Jul 2019Disposed Of
Lalan Singh Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0273
Indian Penal Code, 1860 — Section 304A
High Courts24 Jul 2019Dismissed
Mukut Anjalo Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0272
Arms Act, 1959 — Section 25(1B), 25(1B)(a), 26, 35Code Of Criminal Procedure, 1973 — Section 313
High Courts24 Jul 2019Allowed
Upendra Mandal Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0270
Indian Penal Code, 1860 — Section 34, 201, 302, 364, 365Code Of Criminal Procedure, 1973 — Section 313
High Courts24 Jul 2019Allowed
Silash Dungdung @ Jojo Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0269
Indian Penal Code, 1860 — Section 302
High Courts24 Jul 2019Allowed/ Disposed Off
Rajesh Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0054
High Courts24 Jul 2019Dismissed
Fair Price Dealers Association Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0053
Right To Information Act, 2005 — Section 5Constitution Of India, 1950 — Article 226
High Courts24 Jul 2019Disposed Off
Rupa Kumari Vs Jharkhand State Electricity Board, Ranchi And Ors
Jharkhand High Court · (2019) 07 JH CK 0052
Constitution Of India, 1950 — Article 14, 21Disabilities Act, 2016 — Section 2(i)