High Courts11 Jul 2019Dismissed
State Of Jharkhand And Ors Vs Ohmati Poonam Toppo And Ors
Jharkhand High Court · (2019) 07 JH CK 0216
Jharkhand Elementary School Teachers' Appointment Rules, 2012 — Rule 14
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 43 of 71
High Courts11 Jul 2019Dismissed
Raghubans Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0215
Constitution Of India, 1950 — Article 226
High Courts11 Jul 2019Allowed
Hiralal Sharma Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0214
Indian Penal Code, 1860 — Section 201, 302, 307Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Jul 2019Allowed
Shyam Sundar Das Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0213
Indian Penal Code, 1860 — Section 366, 366A, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3(i), 4, 42Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Jul 2019Allowed
Chotan Khan Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0212
Indian Penal Code, 1860 — Section 376(D)
High Courts11 Jul 2019
Puttu Nand Tiwary @ Anil Tiwary And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0211
High Courts11 Jul 2019
Suryabrat Maulik @ Suryabrat Moulick And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0210
Indian Penal Code, 1860 — Section 34, 304BDowry Prohibition Act, 1961 — Section 3, 4
High Courts11 Jul 2019Allowed
Ajit Kumar Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0209
Indian Penal Code, 1860 — Section 34, 304BEvidence Act, 1872 — Section 106
High Courts11 Jul 2019
Birendra Mandal Vs Irfan Ansari
Jharkhand High Court · (2019) 07 JH CK 0208
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11
High Courts11 Jul 2019Allowed
Dhanush Dhari Prajapati And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0207
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 389Indian Penal Code, 1860 — Section 34, 201, 304B, 498A
High Courts11 Jul 2019Dismissed
Anokha Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0206
Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949 — Section 60Constitution Of India, 1950 — Article 226
High Courts11 Jul 2019Allowed
Murari Bhagat Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0205
Jharkhand Government Servant (Classification, Control And Appeal) Rules, 2016 — Rule 14, 14(i), 14(1), 17, 17(1), 17(2), 17(3), 17(4), 17(5), 17(6), 17(23), 18(1), 18(2), 18(3) 18(5), 19
High Courts11 Jul 2019Disposed Of
Agriculture Produce Marketing Committee, Sahibganj Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0204
Industrial Disputes Act, 1947 — Section 11A, 17(B), 25F
High Courts11 Jul 2019Disposed Of
Man Mohan Jha And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0203
High Courts11 Jul 2019Disposed Of
Jharkhand Krantikari Mazdoor Union Vs Union Of India And Ors
Jharkhand High Court · (2019) 07 JH CK 0202
Industrial Disputes Act, 1947 — Section 10, 10(1)
High Courts11 Jul 2019Dismissed
Fuleshwari Devi Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0201
Industrial Disputes Act, 1947 — Section 18Constitution Of India, 1950 — Article 226
High Courts11 Jul 2019Dismissed
Shankar Sharma And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0200
Indian Penal Code, 1860 — Section 34, 147, 323, 341, 354, 452Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 2(d), 3, 4, 4(2), 14, 21Code Of Criminal Procedure, 1973 — Section 4(1), 5, 190, 193
High Courts11 Jul 2019
Sanjita Oraon Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0199
Indian Penal Code, 1860 — Section 313, 323, 354, 354(A), 376, 506Professionals And Experts under the POCSO Act, 2012 — Section 8
High Courts11 Jul 2019
Anil Roy @ Anil Kumar Roy And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0198
Indian Penal Code, 1860 — Section 34, 379, 427, 447, 506Code Of Criminal Procedure, 1973 — Section 144, 438(2)
High Courts11 Jul 2019Dismissed
Manish Mishra And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0197
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Hindu Minority And Guardianship Act, 1956 — Section 6(A)