High Courts10 Jul 2019Allowed
Jugeshwar Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0176
Indian Penal Code, 1860 — Section 34, 302
COURT ARCHIVE
Jharkhand High Court judgments, 2019
1,412 judgments · page 45 of 71
High Courts10 Jul 2019Allowed
State Of Jharkhand And Ors Vs Mithilesh Kumar Pandey And Ors
Jharkhand High Court · (2019) 07 JH CK 0175
Bihar Non-Government Secondary Schools (Taking Over Of Management and Control) Ordinance, 1980 — Rule 18, 18(3)(f)
High Courts10 Jul 2019Disposed Off
Satya Prakash Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0002
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 49, 59
High Courts09 Jul 2019Allowed
Alok Kumar Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0174
Indian Penal Code, 1860 — Section 323, 341, 313, 376, 420, 498(A), 506
High Courts09 Jul 2019Dismissed
Bharat Sao @ Bharat Kumar Gupta Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0173
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts09 Jul 2019
Satish Kumar Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0172
High Courts09 Jul 2019Dismissed
Salem Ahmed Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0171
Jharkhand Value Added Tax Act, 2005 — Section 72(3), 72(4), 72(6), 72(3)(a)Jharkhand Value Added Tax Rules, 2006 — Rule 42(2)
High Courts09 Jul 2019Dismissed
Durgesh Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0170
Constitution Of India, 1950 — Article 14, 15, 16, 21
High Courts09 Jul 2019Disposed Of
Preeti Sahay Vs Bank Of India And Ors
Jharkhand High Court · (2019) 07 JH CK 0169
Constitution Of India, 1950 — Article 226
High Courts09 Jul 2019Allowed
Employers in relation to the management Of Mugma Area Of M/s Eastern Coalfields Limited through Sri Pawan Kumar Singh, General Manager, ECL Mugma, Dhanbad Vs Their Workman Sri Badri Pandey
Jharkhand High Court · (2019) 07 JH CK 0168
High Courts09 Jul 2019Allowed
Kumari Ranju Vs State Of Jharkhand and others
Jharkhand High Court · (2019) 07 JH CK 0167
High Courts09 Jul 2019Disposed Of
Birender Kumar Roy Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0166
High Courts09 Jul 2019Disposed Of
M/s Amal Sangh having its office at Sidgora, P.O.- Agrico, P.S.- Sitaramdera, Jamshedpur, District-East Singhbhum represented through its General Secretary Sri Ratan Choudhary Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0165
Bihar Shops and Establishment Act, 1953 — Section 26(2)Industrial Disputes Act, 1947 — Section 25F
High Courts09 Jul 2019Dismissed
Kiran Bala Jha @ K.B. Jha And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2019) 07 JH CK 0164
Santhal Parganas Tenancy Act, 1949 — Section 20Constitution Of India, 1950 — Article 226
High Courts09 Jul 2019Dismissed
Meera Devi And Ors Vs Jashomati Devi And Ors
Jharkhand High Court · (2019) 07 JH CK 0163
Code Of Civil Procedure, 1908 — Section 100
High Courts09 Jul 2019Dismissed
Arvind Kumar Gupta Vs Tata Iron and Steel Company Limited And Ors
Jharkhand High Court · (2019) 07 JH CK 0162
Code Of Civil Procedure, 1908 — Section 100, Order 21 Rule 97
High Courts09 Jul 2019Dismissed
Sabita Devi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0161
Indian Penal Code, 1860 — Section 304BEvidence Act, 1872 — Section 106
High Courts09 Jul 2019Dismissed
Mohan Yadav And Ors Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0160
Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Jul 2019
Arvind Rajwar Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0159
Indian Penal Code, 1860 — Section 396
High Courts09 Jul 2019Allowed
Imroj Pawaria Vs State Of Jharkhand
Jharkhand High Court · (2019) 07 JH CK 0158
Indian Penal Code, 1860 — Section 376