High Courts22 Apr 2016Dismissed
Bishnu Mahato Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 450 : (2017) 1 PCCR 159
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 49 of 82
High Courts22 Apr 2016Dismissed
Ashok Yadav Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 481
High Courts22 Apr 2016Allowed
Amit Kumar Gupta S/o late Krishna Prasad, Resident of Palkot Road, PO and PS-Gumla, District - Gumla - Petitioner @HASH The State of Jharkhand - Opposite Party
Jharkhand High Court · (2016) 4 ECrC 77
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts21 Apr 2016Allowed
Kunj Bihari Sharma Vs Union of India
Jharkhand High Court · (2017) 1 JBCJ 429 : (2016) 3 JCR 677 : (2016) 3 JLJR 521
High Courts21 Apr 2016Dismissed
Most. Chouthi Orain Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 130 : (2016) 3 JCR 645
Chotanagpur Tenancy Act, 1908 — Section 71-A
High Courts21 Apr 2016Allowed
M/s Shah Brothers Vs Union of India
Jharkhand High Court · (2016) 4 JLJR 125
Constitution of India, 1950 - Article 226Mineral Concession Rules, 1960 - Section 24-A(1)Mines and Minerals (Development and Regulation) Act, 1957 - Section 8-A
High Courts21 Apr 2016Allowed
Majidan Bibi Vs Union of India
Jharkhand High Court · (2017) 1 ACC 849 : (2016) 167 AIC 343 : (2016) 4 AIRJharR 591 : (2016) 3 JCR 407 : (2017) 1 TAC 554
High Courts21 Apr 2016Dismissed
Bobila @ Bobilal @ Babilas Soren Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 482 : (2017) 1 PCCR 164
High Courts21 Apr 2016Allowed
M/s Industrial Resources & Monolithics Pvt. Ltd. Vs Jharkhand State Electricity Board
Jharkhand High Court · (2016) 3 JCR 686
High Courts21 Apr 2016Allowed
Ramjeet Lohra - Appellant @HASH The State of Jharkhand
Jharkhand High Court · (2016) 4 ECrC 185
Penal Code, 1860 (IPC) - Section 302
High Courts21 Apr 2016Disposed Off
Sukro Orain - Petitioner @HASH The Union of India through Ministry of Defence
Jharkhand High Court · (2016) 4 JCR 25
Constitution of India, 1950 - Article 226
High Courts21 Apr 2016Dismissed
Rajendra Prasad Singh Vs Union of India
Jharkhand High Court · (2016) 3 JCR 690
Constitution of India, 1950 — Article 226
High Courts20 Apr 2016Disposed Off
M/s Hindustan Steelworks Construction Limited Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 759 : (2016) 3 JBCJ 182 : (2016) 3 JCR 199
Constitution of India, 1950 - Article 226Jharkhand Value Added Tax Act, 2005 - Section 46
High Courts20 Apr 2016Allowed
Gopilal Marandi Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 448 : (2016) 4 JLJR 99
High Courts20 Apr 2016Disposed Off
Shiv Shakti Shramik Swawlambi Sahkari Samiti Ltd. Vs Bharat Coking Coal Limited
Jharkhand High Court · (2016) 4 JLJR 625
Constitution of India, 1950 - Article 226
High Courts20 Apr 2016Disposed Off
Binod Singh @ Binod Kr. Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 45
Criminal Procedure Code, 1973 (CrPC) - Section 239, 482Penal Code, 1860 (IPC) - Section 494, 498A
High Courts20 Apr 2016Disposed Off
Janardan Pandey Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 19
Constitution of India, 1950 - Article 226
High Courts20 Apr 2016Disposed Off
M/s Black Diamond Techno Pvt. Ltd. Vs State Bank of India
Jharkhand High Court · (2017) 1 JBCJ 164 : (2016) 3 JLJR 355
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3), 13(3A), 13(4), 14, 17, 17(1)Security Interest (Enforcement) Rules, 2002 — Rule 8, 8(1), 9Constitution Of India, 1950 — Article 32, 226, 227
High Courts20 Apr 2016Dismissed
Puja Shree Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 381 : (2016) 3 JLJR 268
Constitution of India, 1950 — Article 226
High Courts20 Apr 2016Allowed
Sankhai Murmu Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 688 : (2016) 4 JLJR 591
Penal Code, 1860 (IPC) — Section 302, 34