COURT ARCHIVE

Jharkhand High Court judgments, 2016

1,629 judgments · page 50 of 82

High Courts20 Apr 2016Allowed

Shri Anirudh Prasad Mandal, S/o Shri Jagdish Mandal, resident of Village - Kewaldih, P.S. - Samukhiya More, District - Banka, presently posted as Assistant Engineer (Current Charge), Irrigation Division, P.O. and District - Dumka, State - Jharkhand - Peti

Jharkhand High Court · (2016) 4 AIRJharR 561 : (2016) 4 JCR 165 : (2016) 4 JLJR 606

Constitution of India, 1950 - Article 226

High Courts20 Apr 2016Disposed Off

Shiv Kumar Prasad Vs State of Jharkhand

Jharkhand High Court · (2016) 3 JBCJ 600

High Courts20 Apr 2016Disposed Off

Navin Chanchal Vs Ranchi University

Jharkhand High Court · (2016) 4 AIRJharR 350 : (2016) 3 JCR 654 : (2016) 4 JLJR 729

Constitution of India, 1950 — Article 226

High Courts20 Apr 2016Disposed Off

M/s. R & P Construction Vs M/s Hindustan Steelworks Construction Limited

Jharkhand High Court · (2016) 4 AIRJharR 212 : (2017) 1 JBCJ 688 : (2016) 3 JCR 207 : (2016) 3 JLJR 124

Jharkhand Value Added Tax Act, 2005 - Section 44Jharkhand Value Added Tax Rules, 2006 - Rule 23

High Courts20 Apr 2016Allowed

Manoj Kumar Dubey Vs State of Jharkhand

Jharkhand High Court · (2016) 4 AIRJharR 66 : (2016) 4 ECrC 293

Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 307

High Courts20 Apr 2016Disposed Off

Rizwan Sk. Vs State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 706 : (2016) 3 JCR 321

High Courts20 Apr 2016Dismissed

Dukhharan Sao Vs State of Jharkhand

Jharkhand High Court · (2016) 4 AIRJharR 757 : (2016) 4 JBCJ 613 : (2016) 3 JCR 575 : (2016) 3 JLJR 344

Constitution of India, 1950 — Article 226

High Courts20 Apr 2016Dismissed

Anil Khirwal, Chaibasa Vs South Eastern Railway,through D.R.M. Chakradharpur

Jharkhand High Court · (2016) 3 AIRJharR 682 : (2016) 3 JBCJ 22 : (2016) 3 JCR 539 : (2016) 4 JLJR 132

Constitution of India, 1950 - Article 226

High Courts20 Apr 2016Dismissed

Rajesh Kumar Sahu Vs State of Jharkhand

Jharkhand High Court · (2016) 4 JCR 390

Constitution of India, 1950 — Article 226

High Courts20 Apr 2016Allowed

Managing Director, UCO Bank Vs State of Jharkhand

Jharkhand High Court · (2016) 4 AIRJharR 783 : (2016) 3 JLJR 115

Criminal Procedure Code, 1973 (CrPC) - Section 482

High Courts20 Apr 2016Dismissed

Dakua Tiria Vs State of Jharkhand

Jharkhand High Court · (2016) 4 AIRJharR 58 : (2016) 3 ECrC 471 : (2016) 3 JBCJ 368 : (2016) 3 JLJR 500

Penal Code, 1860 (IPC) - Section 302

High Courts20 Apr 2016Disposed Off

Mangal Soren Vs State of Jharkhand

Jharkhand High Court · (2016) 3 JCR 683

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482

High Courts18 Apr 2016Dismissed

Jay Kishore Choudhary Vs State of Jharkhand

Jharkhand High Court · (2016) 4 JCR 250

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161, 406, 409, 420, 467, 468, 471

High Courts18 Apr 2016Disposed Off

Kamala Devi Vs State of Jharkhand

Jharkhand High Court · (2016) 3 ECrC 736 : (2016) 3 JCR 593 : (2016) 3 JLJR 107 : (2017) 1 PCCR 57

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 302, 307

High Courts18 Apr 2016Disposed Off

Dr. Umeshwar Sharma Vs State of Jharkhand

Jharkhand High Court · (2016) 4 AIRJharR 262 : (2016) 151 FLR 382 : (2016) 3 JBCJ 170 : (2016) 3 JCR 472 : (2016) 3 JLJR 272

Constitution of India, 1950 - Article 226

High Courts18 Apr 2016Allowed

Mahendra Bhuiya - Appellant @HASH State of Jharkhand

Jharkhand High Court · (2016) 4 ECrC 175

Penal Code, 1860 (IPC) - Section 302

High Courts18 Apr 2016Disposed Off

Sudhir Rajwar Vs Savitri Devi

Jharkhand High Court · (2016) 3 JCR 424

High Courts18 Apr 2016Disposed Off

Vishwanath Prasad Vs The State of Jharkhand

Jharkhand High Court · (2016) 3 JCR 447

High Courts18 Apr 2016Disposed Off

Ruben Soreng Vs State of Jharkhand

Jharkhand High Court · (2016) 3 JBCJ 336

Constitution of India, 1950 - Article 226

High Courts18 Apr 2016Allowed

Mithun Kumar Vs Union of India

Jharkhand High Court · (2016) AAC 1909 : (2017) 2 ACC 697 : (2017) ACJ 756 : (2017) 169 AIC 413 : (2016) 3 AIRJharR 324 : (2016) 4 JCR 38 : (2017) 2 JLJR 424