High Courts18 Apr 2016Allowed
Sunil Kumar Mahto Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 58
Criminal Procedure Code, 1973 (CrPC) - Section 482
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 51 of 82
High Courts18 Apr 2016Allowed
Akhileshwar Prasad Ojha @ Akhileshwar Kumar Ojha Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 387 : (2017) 2 PCCR 6
High Courts18 Apr 2016Allowed
Prakash Chandra Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 254
Constitution of India, 1950 — Article 226
High Courts18 Apr 2016Allowed
Jagai Barika @ Dabro Barika Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 225
Penal Code, 1860 (IPC) - Section 302, 34, 364
High Courts18 Apr 2016Disposed Off
Sunil Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 565 : (2017) 1 JBCJ 684 : (2016) 3 JCR 421 : (2016) 2 JLJR 654
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Disposed Off
Chetan Lal Ganjir Vs Union of India
Jharkhand High Court · (2016) 4 AIRJharR 378 : (2016) 3 JBCJ 166 : (2016) 3 JCR 317 : (2016) 3 JLJR 373
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Disposed Off
Mohammad Qyum Ansari Vs Wahida Khatoon
Jharkhand High Court · (2016) 4 JCR 253
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts18 Apr 2016Allowed
Sonu Barnwal Vs The State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 428
High Courts18 Apr 2016Allowed
Gayatri Devi Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 376 : (2017) 1 PCCR 178
High Courts18 Apr 2016Dismissed
Rajesh Jain Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 259
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Electricity Act, 2003 — Section 135, 138Penal Code, 1860 (IPC) — Section 379
High Courts18 Apr 2016Allowed
Awadh Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 115 : (2016) 3 JBCJ 515 : (2017) 1 JCR 365 : (2016) 3 JLJR 308 : (2016) LIC 4485
High Courts18 Apr 2016Allowed
Jagjit Singh, Son of Sardar Man Singh, Resident of 'D' Ram Das Bhatta, P.O. and P.S. Bistupur, Jamshedpur, Distrit - Singhbhum East - Petitioner @HASH The State of Jharkhand - Opposite Party
Jharkhand High Court · (2016) 4 ECrC 148
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 409, Section 420, Section 467, Section 468, Section 471, Section 472
High Courts18 Apr 2016Dismissed
Dinu Kumar Pandey Vs Union of India
Jharkhand High Court · (2016) 4 AIRJharR 551 : (2016) 3 JCR 481
High Courts18 Apr 2016Disposed Off
Ranjana Kumari Vs Jharkhand State Electricity Board
Jharkhand High Court · (2016) AAC 2285 : (2016) 3 AIRJharR 672 : (2017) 1 CivilLJ 387 : (2016) 4 JCR 243
Electricity (Supply) Act, 1948 — Section 79Workmens Compensation Act, 1923 — Section 3
High Courts18 Apr 2016Disposed Off
Chandra Shekhar Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 475
High Courts18 Apr 2016Disposed Off
Bijay Shanker Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 470 : (2016) 4 JBCJ 601 : (2016) 3 JCR 478 : (2016) 3 JLJR 14
High Courts18 Apr 2016Dismissed
Ruplal Marandi Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 424 : (2017) 1 PCCR 132
High Courts18 Apr 2016Dismissed
Rajesh Prasad Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 722 : (2016) 6 FLT 841 : (2016) 3 JCR 524 : (2017) 1 PCCR 109
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 29, 30, 33, 52, 52D
High Courts18 Apr 2016Disposed Off
Suleman Kaji Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 419
High Courts18 Apr 2016Dismissed
Bijay Sah Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 424 : (2016) 3 ECrC 574 : (2016) 4 JLJR 95 : (2017) 1 PCCR 98
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2)