COURT ARCHIVE

Jharkhand High Court judgments, 2016

1,629 judgments · page 47 of 82

High Courts27 Apr 2016Disposed Off

Swami Nath Singh, Son of Late Shivvilash Singh, resident of Kargali Bazar Near New Shiv Mandir, P.O. - Bermo, P.S.-Bermo, District-Boarko, Jharkhand - Petitioner @HASH Central Coalfields Limited through its Chairman-cum-Managing Director, having his offic

Jharkhand High Court · (2016) 4 AIRJharR 593 : (2016) 4 JCR 239

Constitution of India, 1950 - Article 226

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High Courts27 Apr 2016Disposed Off

Binay Kumar Sinha Vs State of Jharkhand

Jharkhand High Court · (2016) 3 AIRJharR 400 : (2016) 3 JCR 396

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High Courts27 Apr 2016Dismissed

Lebor Singh Kunkal Vs State of Jharkhand

Jharkhand High Court · (2016) 4 AIRJharR 453 : (2016) 4 ECrC 127 : (2016) 3 JBCJ 8 : (2016) 3 JCR 651 : (2016) 3 JLJR 296

Penal Code, 1860 (IPC) - Section 302, 34, 376(2)(g)

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High Courts27 Apr 2016Allowed

Smt. Sagarika Devi @ Sagarika Prasad Vs Vijay Kumar

Jharkhand High Court · (2016) 4 AIRJharR 215 : (2017) 1 CivilLJ 563 : (2016) 3 JBCJ 351 : (2016) 4 JCR 379

Civil Procedure Code, 1908 (CPC) - Section 24

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High Courts26 Apr 2016Allowed

Commercial Engineers and Body Builders Co. Ltd. Vs C. (A) of C.E. and S.T., Ranchi

Jharkhand High Court · (2016) 336 ELT 387

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High Courts26 Apr 2016Dismissed

Bibha Mahto Vs State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 228 : (2016) 4 JBCJ 606 : (2016) 4 JCR 16 : (2016) 3 JCR 398 : (2016) 3 JLJR 364

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High Courts26 Apr 2016Dismissed

Kumar Rohit Vs Allahabad Bank

Jharkhand High Court · (2016) 3 JCR 282

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High Courts26 Apr 2016Dismissed

Parwati Devi Vs Prem Shankar Gupta

Jharkhand High Court · (2016) 166 AIC 493 : (2017) 1 AIRJharR 777 : (2017) 1 JBCJ 180 : (2016) 3 JCR 241 : (2016) 3 JLJR 563

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High Courts26 Apr 2016Allowed

Aditi Prasad Vs Ram Ashish Singh

Jharkhand High Court · (2016) 3 JCR 238

Motor Vehicles Act, 1988 - Section 166, 167, 173

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High Courts26 Apr 2016Dismissed

Rakesh Kumar Vs State of Jharkhand

Jharkhand High Court · (2016) 3 JCR 285

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High Courts26 Apr 2016Allowed

Ram Awatar Lal Agrawal @ Ram Awtar Lal Agarwal S/o late Peyare Lal Agarwal - Appellant/Claimant @HASH Mrs. Ruchi Jain, W/o Rohit Jain R/o 292 Anandpuri, P.O and P.S. Anandpuri Distt. Kanpur, U.P. /O.P.

Jharkhand High Court · (2016) 4 JCR 70

Motor Vehicles Act, 1988 - Section 166

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High Courts26 Apr 2016Disposed Off

Dr. Pranita Vs State of Jharkhand

Jharkhand High Court · (2016) 3 JCR 272

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High Courts26 Apr 2016Allowed

Vijay Kumar Kandoi - Petitioner @HASH The State of Jharkhand - Opposite Party

Jharkhand High Court · (2016) 4 ECrC 50 : (2017) 2 JLJR 322

Criminal Procedure Code, 1973 (CrPC) - Section 239, Section 397, Section 401Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420

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High Courts26 Apr 2016Allowed

Sheetal @ Sheetal Yadav @ Sheetal Agarwal Vs State of Jharkhand

Jharkhand High Court · (2016) 3 AIRJharR 499 : (2016) 4 ECrC 151 : (2016) 3 JBCJ 337 : (2016) 3 JLJR 401

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 406, 420, 504

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High Courts25 Apr 2016Dismissed

Shailesh Kumar Vs State of Jharkhand

Jharkhand High Court · (2016) 3 ECrC 220

Criminal Procedure Code, 1973 (CrPC) - Section 258, 397, 401Penal Code, 1860 (IPC) - Section 307, 323, 325, 34, 341

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High Courts25 Apr 2016Disposed Off

Arvind Prasad Vs State of Jharkhand

Jharkhand High Court · (2016) 4 AIRJharR 122 : (2016) 3 ECrC 730 : (2016) 3 JCR 531 : (2017) 1 PCCR 86

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)

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High Courts25 Apr 2016Disposed Off

Surendra Prasad @ Surendra Pasad Vs State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 170 : (2016) 4 ECrC 16 : (2016) 4 JBCJ 92 : (2016) 3 JCR 659 : (2017) 1 PCCR 48

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

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High Courts25 Apr 2016Allowed

Ram Prakash Jha Vs Union of India

Jharkhand High Court · (2016) 151 FLR 156 : (2016) 3 JCR 289

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High Courts25 Apr 2016Dismissed

M/s. INCAB Industries Ltd. Vs Saligram Sons

Jharkhand High Court · (2016) 166 AIC 496 : (2017) 1 AIRJharR 147 : (2016) 3 JCR 269

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High Courts25 Apr 2016Disposed Off

State of Jharkhand Vs Sheo Shankar Bhagat

Jharkhand High Court · (2016) 4 AIRJharR 770 : (2016) 6 FLT 489 : (2016) 3 JBCJ 292 : (2016) 3 JCR 278 : (2016) 3 JLJR 371

Forest Act, 1927 - Section 52

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