High Courts29 Apr 2016Dismissed
Sujeet Kumar Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 509
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 46 of 82
High Courts29 Apr 2016Dismissed
Phool Chand Sood Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 227
Criminal Procedure Code, 1973 (CrPC) - Section 245
High Courts29 Apr 2016Disposed Off
Anjani Kumar Sinha Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 403 : (2016) 4 JCR 563 : (2016) 1 JLJR 138
High Courts29 Apr 2016Allowed
Vijeta Projects and Infrastructure Ltd. Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 197 : (2016) 3 JCR 679
Constitution of India, 1950 — Article 226
High Courts29 Apr 2016Allowed
Geeta Devi Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JCR 339
High Courts29 Apr 2016Disposed Off
Rajendra Prasad Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 507
High Courts28 Apr 2016Disposed Off
Anil Khirwal Vs Union of India
Jharkhand High Court · (2016) 3 AIRJharR 442
High Courts28 Apr 2016Allowed
Rajesh Kumar Son of Sri Kailash Prasad Yadav Vs Indu Devi
Jharkhand High Court · (2017) 170 AIC 332 : (2016) 4 AIRJharR 63 : (2017) 1 CivilLJ 607 : (2016) 4 JBCJ 361 : (2016) 4 JCR 350 : (2016) 3 JLJR 286
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 3
High Courts28 Apr 2016Allowed
Jagdish Mehtar Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 64
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302
High Courts28 Apr 2016Dismissed
Guna Nand Jha Vs Steel Authority of India Limited, Bokaro and another
Jharkhand High Court · (2016) 2 CLR 476 : (2016) 150 FLR 589
Industrial Disputes Act, 1947 — Section 10(1)
High Courts28 Apr 2016Dismissed
Jiyafat Ansari Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 801 : (2016) 3 ECrC 80 : (2016) 3 JBCJ 315 : (2016) 3 JLJR 394
Penal Code, 1860 (IPC) - Section 323
High Courts28 Apr 2016Dismissed
Katai Hansda Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 725 : (2016) 3 JCR 527 : (2017) 1 PCCR 14
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts28 Apr 2016Disposed Off
Khushal Arjun Rathor Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 772 : (2016) 3 JBCJ 1 : (2016) 3 JCR 462 : (2016) 3 JLJR 485
Mines and Minerals (Development and Regulation) Act, 1957 - Section 8(A)(3)
High Courts28 Apr 2016Dismissed
Their Workmen represented by Secretary Vs Employers in relation to the management
Jharkhand High Court · (2016) 151 FLR 159 : (2016) 3 JCR 337
High Courts28 Apr 2016Dismissed
Om Dutta Sharma Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 183 : (2017) 152 FLR 310 : (2016) 4 JCR 353 : (2017) LabLR 282 : (2016) LIC 4494
Bihar Shops and Establishments Act, 1953 — Section 26
High Courts28 Apr 2016Dismissed
Sanjay Kumar Singh @ Sanjay Singh Vs Jharkhand State Electricity Board
Jharkhand High Court · (2016) 3 JCR 674
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 127, 135
High Courts27 Apr 2016Disposed Off
Nean Bara Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 664
Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Dismissed
Govind Prasad Sharma Vs State of Jharkhand
Jharkhand High Court · (2016) 167 AIC 346 : (2016) 3 JCR 280
High Courts27 Apr 2016Disposed Off
Binod Kumar Mandal Vs State of Jharkhand
Jharkhand High Court · (2016) 3 ECrC 748 : (2016) 3 JCR 633 : (2017) 1 PCCR 100
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(1)(a), 13(2)
High Courts27 Apr 2016Allowed
Bharat Prasad Kesri Vs Rajesh Kumar
Jharkhand High Court · (2016) 3 JCR 578
Motor Vehicles Act, 1988 — Section 166, 168, 173