High Courts14 Jul 2016Disposed Off
Nishi Kant Pandey Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JLJR 642
Criminal Procedure Code, 1973 (CrPC) - Section 311
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 31 of 82
High Courts14 Jul 2016Allowed
Chinta Devi Vs State of Jharkhand
Jharkhand High Court · (2016) 165 AIC 641 : (2016) 4 AIRJharR 390
Penal Code, 1860 (IPC) — Section 201, 302
High Courts14 Jul 2016Dismissed
Rajmatiya Devi Vs Union of India
Jharkhand High Court · (2016) 4 JCR 552
Railways Act, 1989 - Section 125
High Courts14 Jul 2016Dismissed
Md. Salahuddin Azad son of Md. Shahabuddin, resident of Qrs. No. L 050, Sector 2D, Street No. -7, Bokaro Steel City, P.S.-Bokaro, District-Bokaro - Petitioner @HASH Bank of India through its Chairman-cum-Managing Director, Having Head Office at Star House
Jharkhand High Court · (2017) 1 AIRJharR 224 : (2016) 4 JBCJ 448 : (2016) 4 JCR 547
High Courts14 Jul 2016Partly Allowed
Ratneshwari Singh Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 210 : (2016) 4 JCR 761
High Courts14 Jul 2016Disposed off
Ramlal Dusad Vs Central Coalfields Limited
Jharkhand High Court · (2017) 1 JCR 350
High Courts13 Jul 2016Allowed
JK Surface Coatings Pvt. Ltd. Company, through Amitab Sen - Petitioner @HASH The State of Jharkhand - Opposite Party
Jharkhand High Court · (2016) 4 JBCJ 377 : (2016) 4 JLJR 649
Criminal Procedure Code, 1973 (CrPC) - Section 305Minimum Wages Act, 1948 - Section 22(A)
High Courts13 Jul 2016Disposed Off
Ram Gobind Sharma Vs The State of Jharkhand
Jharkhand High Court · (2016) 150 FLR 977 : (2016) 4 JCR 555
Constitution of India, 1950 - Article 226
High Courts13 Jul 2016Dismissed
Shri Dehati Stapana Nyas Vs The Directorate of Enforcement
Jharkhand High Court · (2017) 170 AIC 336 : (2016) 4 JBCJ 191 : (2016) 4 JCR 494 : (2016) 4 JLJR 313 : (2016) 137 SCL 292
Prevention of Money-Laundering Act, 2002 — Section 26, 5, 6
High Courts13 Jul 2016Disposed Off
Court on its own motion Vs Union of India
Jharkhand High Court · (2017) 7 FLT 45 : (2016) 4 JCR 486
High Courts13 Jul 2016Disposed Off
Shashi Ranjan Vs Indian School of Mines University, Dhanbad
Jharkhand High Court · (2016) 4 JCR 557
High Courts13 Jul 2016Dismissed
Mustaque Sheikh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 564 : (2017) CriLJ 3006 : (2017) 2 ECrC 719 : (2017) 2 JCR 725
Penal Code, 1860 (IPC) - Section 354
High Courts12 Jul 2016Dismissed
Central Coalfields Limited Ranchi Vs Premlata Devi
Jharkhand High Court · (2017) 1 AIRJharR 703 : (2017) 1 JCR 552
High Courts12 Jul 2016Dismissed
Central Government of India Vs Sudhir Kumar Singh
Jharkhand High Court · (2017) 2 AIRJharR 107 : (2016) 4 JBCJ 199 : (2016) 4 JCR 503 : (2016) 4 JLJR 270
High Courts12 Jul 2016Dismissed
Avinash Singh Bharti Vs Jharkhand Urja Vikash Nigam Limited
Jharkhand High Court · (2016) 4 JCR 560
High Courts12 Jul 2016Partly Allowed
Surendra Rai Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 558
Penal Code, 1860 (IPC) - Section 307, Section 325
High Courts12 Jul 2016Dismissed
Shiv Charan Rawani Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 573
High Courts12 Jul 2016Dismissed
Shyam Nandan Mishra Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 587
High Courts12 Jul 2016Allowed
Sri Muneshwar Tiwary Vs The Union of India
Jharkhand High Court · (2016) AAC 2526 : (2016) 4 ACC 159 : (2017) ACJ 1113 : (2016) 4 AIRJharR 136 : (2017) 1 JCR 186 : (2016) 3 TAC 625
Railways Act, 1989 — Section 123(c)(2), 124A
High Courts12 Jul 2016Dismissed
The State of Jharkhand - Appellant @HASH Ghuran Mandal, Dhanbad
Jharkhand High Court · (2017) 1 AIRJharR 540 : (2016) 4 ECrC 260
Penal Code, 1860 (IPC) - Section 323, Section 353